High Courts07 Jul 1960Dismissed
Hiralal Vs Firm Shivram Surajbhan
Madhya Pradesh High Court · (1961) JLJ 193
Provincial Insolvency Act, 1920 — Section 9
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,379 of 2,481
High Courts07 Jul 1960Dismissed
Bhairavalal Laxmichand, Bhanpura Vs Inspector-General of Municipalities, M.P.
Madhya Pradesh High Court · (1960) JLJ 782 : (1961) MPLJ 13
Constitution of India, 1950 — Article 226, 227
High Courts06 Jul 1960Allowed
Pravinbhai Uttamrao Reshamwalla and Others Vs Nalinikant Kishandas Bania and Others
Madhya Pradesh High Court · AIR 1961 MP 93 : (1961) JLJ 547 : (1961) 6 MPLJ 244
Evidence Act, 1872 — Section 114Limitation Act, 1908 — Article 142Limitation Act, 1963 — Article 1
High Courts04 Jul 1960
Raghubir Singh Vs Komalchand
Madhya Pradesh High Court · (1963) JLJ 766
Civil Procedure Code, 1908 (CPC) — Section 47Madhya Pradesh Extension of Laws Act, 1958 — Section 6Transfer of Property Act, 1882 — Section 106
High Courts04 Jul 1960Dismissed
Bhanwarji Padan Singh Vs Phoolchand Gendalal
Madhya Pradesh High Court · (1960) JLJ 1082 : (1960) MPLJ 1357
Bhopal Debt Conciliation Act — Section 9(2)Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Jul 1960Allowed
Mohammed Refique Vs S.M. Pagnis, District Judge and Another
Madhya Pradesh High Court · AIR 1960 MP 369 : (1961) ILR (MP) 925 : (1960) 5 MPLJ 1192
Revenue Recovery Act, 1890 — Section 3
High Courts01 Jul 1960Allowed
Shri Abdul Salam Vs Abdul Khalik Abdul Samad and Others
Madhya Pradesh High Court · AIR 1961 MP 351 : (1960) ILR (MP) 550 : (1962) 2 LLJ 239 : (1962) 7 MPLJ 835
Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 16(2), 31(1), 42, 49Constitution of India, 1950 — Article 226
High Courts24 Jun 1960
State of Madhya Pradesh Vs Chaturbhuj Agrawal and Others
Madhya Pradesh High Court · (1963) CriLJ 126 : (1963) JLJ 597 : (1962) 7 MPLJ 476
Mines Act, 1952 — Section 72, 74
High Courts16 Jun 1960Dismissed
Jangalia and another Vs Gaya and others
Madhya Pradesh High Court · (1961) ILR (MP) 758 : (1960) JLJ 737 : (1960) MPLJ 1374
Civil Procedure Code, 1908 (CPC) — Section 102Contract Act, 1872 — Section 23Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts16 Jun 1960Dismissed
Mauj Bihari and Another Vs Umrao Bihari and Others
Madhya Pradesh High Court · (1960) JLJ 668 : (1961) MPLJ 717
Arbitration Act, 1940 — Section 14, 30, 33
High Courts24 May 1960
Sushila Devi Vs Sharda Devi
Madhya Pradesh High Court · (1961) CriLJ 819
Penal Code, 1860 (IPC) — Section 109, 494, 496
High Courts02 May 1960
Battulal Vs Commissioner, Sales-Tax.
Madhya Pradesh High Court · (1962) JLJ 657
Madhya Pradesh General Sales Tax Act, 1958 — Section 11(5), 44(1)
High Courts30 Apr 1960Allowed
Purushottam Vs Board of Secondary Education
Madhya Pradesh High Court · (1961) JLJ 1178
Constitution of India, 1950 — Article 226
High Courts30 Apr 1960Allowed
Gwalior Rayon Silk Manufacturing (Weaving) Co. Ltd. Vs The Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1960 MP 330 : (1961) 43 ITR 184 : (1960) JLJ 581 : (1960) 5 MPLJ 789
Constitution of India, 1950 — Article 295(1)Income Tax Act, 1961 — Section 13Madhya Bharat Regulation of Government Act, 1948 — Section 3, 4
High Courts30 Apr 1960
Shyamlal Lachman Vs Umacharan Ramdulare Tiwari
Madhya Pradesh High Court · AIR 1961 MP 49 : (1960) ILR (MP) 377 : (1960) JLJ 892 : (1960) 5 MPLJ 1002
Madhya Bharat Accommodation Control Act, 1955 — Section 17, 3, 4
High Courts30 Apr 1960Allowed
Purshottam Das Dulichand Zargar and Another Vs Board of Secondary Education Wright Town and Others
Madhya Pradesh High Court · AIR 1962 MP 3 : (1960) ILR (MP) 417
Constitution of India, 1950 — Article 226Madhya Pradesh Secondary Education Board Regulations, 1959 — Regulation 5, 8, 9
High Courts30 Apr 1960Dismissed
Akhtar Abbas Vs Asst. Collector, Central Excise and Others
Madhya Pradesh High Court · AIR 1961 MP 353 : (1960) ILR (MP) 408 : (1961) JLJ 1193
Central Excises and Salt Act, 1944 — Section 1(2), 1(3)Merged States (Laws) Act, 1949 — Section 3
High Courts30 Apr 1960Dismissed
Collector Jabalpur Vs Babulal
Madhya Pradesh High Court · (1961) JLJ 1088
Land Acquisition Act, 1894 — Section 53Provincial Insolvency Act, 1920 — Section 5(2)
High Courts30 Apr 1960Dismissed
Municipal Committee, Champa Vs Moolji Sikka and Co.
Madhya Pradesh High Court · (1962) JLJ 18
Central Provinces and Berar Municipalities Act, 1922 — Section 85(2)
High Courts29 Apr 1960Dismissed
Radheshyam Khare Vs State
Madhya Pradesh High Court · (1961) JLJ 1109
Central Provinces and Berar Municipalities Act, 1922 — Section 53A, 57