High Courts29 Apr 1960Dismissed
Bhawanlal Vs Mathura Prasad
Madhya Pradesh High Court · (1961) JLJ 1489
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Limitation Act, 1908 — Article 106
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,380 of 2,481
High Courts29 Apr 1960
Mohanlal Raghunath Prasad Vs Diwan Lachhman Singh and Another
Madhya Pradesh High Court · AIR 1960 MP 397 : (1960) JLJ 509
Penal Code, 1860 (IPC) — Section 399, 419
High Courts29 Apr 1960Dismissed
Bhawarlal Vs Mathura Prasad
Madhya Pradesh High Court · AIR 1962 MP 141 : (1960) ILR (MP) 458
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Evidence Act, 1872 — Section 31Partnership Act, 1932 — Section 37
High Courts29 Apr 1960Allowed
Hiralal Sunder Singh Vs Chandel Ranjit Singh
Madhya Pradesh High Court · (1961) JLJ 348 : (1961) MPLJ 316
Central Provinces Land Revenue Act, 1881 — Section 109
High Courts29 Apr 1960Dismissed
Radheshyam Ramprasad Khare and others Vs State of M.P. and others
Madhya Pradesh High Court · (1962) MPLJ 74
Central Provinces and Berar Municipalities Act, 1922 — Section 53A, 57
High Courts28 Apr 1960Allowed
State of M.P. Vs Narayan Prasad
Madhya Pradesh High Court · (1961) ILR (MP) 915 : (1960) JLJ 1076 : (1960) MPLJ 1014
High Courts28 Apr 1960Dismissed
Shivraj Singh and Others Vs Gaurishankar Baldeo Prasad and Others
Madhya Pradesh High Court · AIR 1961 MP 147 : (1961) JLJ 1276 : (1960) JLJ 530 : (1960) 5 MPLJ 1106
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 41 Rule 4Hindu Womens Right to Property Act, 1937 — Section 3
High Courts27 Apr 1960Dismissed
Smt. Tejabai Vs Gram Panchayat and Others
Madhya Pradesh High Court · AIR 1960 MP 316 : (1960) JLJ 675 : (1960) 5 MPLJ 779
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Suits Valuation Act, 1887 — Section 8
High Courts27 Apr 1960Dismissed
Jhagrakhand Collieries (Private) Ltd. Vs Union of India
Madhya Pradesh High Court · (1961) JLJ 1077
Railways Act, 1890 — Section 72
High Courts26 Apr 1960Allowed
Rewa Vs Galhar Singh
Madhya Pradesh High Court · (1961) JLJ 204
Hindu Marriage Act, 1955 — Section 29(1)
High Courts26 Apr 1960Partly Allowed
Nilkanth Bhawe Vs Gopaldas and Another
Madhya Pradesh High Court · AIR 1963 MP 230 : (1961) ILR (MP) 850 : (1960) JLJ 855 : (1961) 6 MPLJ 135
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18, Order 8 Rule 5
High Courts26 Apr 1960Allowed
Smt. Rewa widow of Dhondu Singh Vs Galhar Singh Kanhai Singh and Others
Madhya Pradesh High Court · AIR 1961 MP 164 : (1960) 5 MPLJ 1389
High Courts26 Apr 1960Dismissed
Ramgopal Kurmi and another Vs Badrilal Ghansiram and another
Madhya Pradesh High Court · (1960) JLJ 1171 : (1960) MPLJ 1029
Transfer of Property Act, 1882 — Section 53
High Courts26 Apr 1960Allowed
Firoz Meharuddin Vs Sub-Divisional Officer and Others
Madhya Pradesh High Court · AIR 1961 MP 110 : (1961) CriLJ 516 : (1961) JLJ 662 : (1960) 5 MPLJ 1246
Citizenship Act, 1955 — Section 3, 4, 9(2)Citizenship Rules, 2009 — Rule 30Constitution of India, 1950 — Article 258, 5, 6, 7, 9
High Courts25 Apr 1960
Govind Hanuman Prasad (Firm) Vs Sham Singh
Madhya Pradesh High Court · (1964) JLJ 131
Provincial Insolvency Act, 1920 — Section 21
High Courts25 Apr 1960Allowed
Kalyandas Vs Ganga Bai
Madhya Pradesh High Court · (1961) JLJ 47
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts25 Apr 1960
Damodar Sharma and Another Vs Nandram Deviram
Madhya Pradesh High Court · AIR 1960 MP 345 : (1960) JLJ 473 : (1960) 5 MPLJ 925
Madhya Bharat Accommodation Control Act, 1955 — Section 4
High Courts25 Apr 1960Allowed
Jankibai Vs Sarha and Others
Madhya Pradesh High Court · AIR 1961 MP 139 : (1960) 5 MPLJ 1381
Succession Act, 1925 — Section 106
High Courts25 Apr 1960Dismissed
Kalyandas Anantlal Vs Gangabai and Others
Madhya Pradesh High Court · AIR 1961 MP 67 : (1960) ILR (MP) 1047 : (1960) 5 MPLJ 1287
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47, 6