High Courts20 Jul 1960Allowed
Dropdi Gambhir Singh Vs Jayendra Singh Rajaram
Madhya Pradesh High Court · (1961) MPLJ 133
Madhya Bharat Zamindari Abolition Act, 1951 — Section 13
COURT ARCHIVE
Madhya Pradesh High Court judgments
49,603 judgments · page 2,378 of 2,481
High Courts20 Jul 1960Dismissed
Badri Narayan Harnand Roy Vs Jawahar Singh Maniram and Another
Madhya Pradesh High Court · AIR 1961 MP 29 : (1960) JLJ 1083
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11Limitation Act, 1908 — Article 75
High Courts20 Jul 1960Allowed
Chiman Singh Sultan Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1960 MP 394 : (1960) CriLJ 1619 : (1961) ILR (MP) 748 : (1960) JLJ 858 : (1960) 5 MPLJ 1284
Criminal Procedure Code, 1898 (CrPC) — Section 211, 291, 540, 561A
High Courts19 Jul 1960Allowed
Burhanpur Tapti Mills Ltd. Vs Labour Officer, Govt. of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1960 MP 370 : (1960) 1 FLR 553 : (1960) ILR (MP) 559 : (1960) JLJ 771 : (1961) 1 LLJ 269 : (1960) 5 MPLJ 996
Industrial Disputes Act, 1947 — Section 33C, 33C(1), 7Madhya Pradesh Industrial Disputes Rules, 1957 — Rule 62
High Courts18 Jul 1960Dismissed
Lala Bhagatram Pyarelal Chhatri Vs Bhakluram and Another
Madhya Pradesh High Court · AIR 1963 MP 56 : (1963) ILR (MP) 669 : (1962) JLJ 655 : (1962) 7 MPLJ 933
Specific Relief Act, 1963 — Section 42
High Courts16 Jul 1960Dismissed
Malwa Vatiaspati and Chemical Co. Vs Bherulal
Madhya Pradesh High Court · (1964) JLJ 342
High Courts16 Jul 1960
State of Madhya Pradesh Vs Ganga Singh and Ghamandi Singh
Madhya Pradesh High Court · (1961) CriLJ 122 : (1962) ILR (MP) 145 : (1960) JLJ 761 : (1960) 5 MPLJ 1102
Criminal Procedure Code, 1898 (CrPC) — Section 173, 271Madhya Bharat Public Security Act, 1953 — Section 12
High Courts16 Jul 1960Dismissed
Fattu Bhila Vs Bhawaniram Dashrath
Madhya Pradesh High Court · AIR 1961 MP 27 : (1960) ILR (MP) 686 : (1960) JLJ 954 : (1961) 6 MPLJ 58
Evidence Act, 1872 — Section 115, 116, 117
High Courts16 Jul 1960Allowed
Jagannath Prasad Vs Prag Narain
Madhya Pradesh High Court · (1960) JLJ 1154 : (1967) MPLJ 767
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 7
High Courts14 Jul 1960
The State of Madhya Pradesh Vs Shri Dayaram Rathod
Madhya Pradesh High Court · (1960) JLJ 914 : (1960) 5 MPLJ 1083 : (1961) 12 STC 572
Madhya Pradesh General Sales Tax Act, 1958 — Section 2(c), 23(1)
High Courts13 Jul 1960
In Re: Fidahussain Bohara
Madhya Pradesh High Court · (1961) CriLJ 674 : (1960) ILR (MP) 911 : (1960) JLJ 784 : (1961) 6 MPLJ 167
Essential Commodities Act, 1955 — Section 3
High Courts12 Jul 1960Partly Allowed
State of Madhya Pradesh Vs Bhure Singh Chandan Singh Rajput
Madhya Pradesh High Court · AIR 1960 MP 375 : (1960) JLJ 851 : (1961) 6 MPLJ 22
Criminal Procedure Code, 1898 (CrPC) — Section 223, 225, 238, 342, 535Penal Code, 1860 (IPC) — Section 354, 451
High Courts11 Jul 1960Dismissed
Bhagwant Singh Kashiram Singh Vs State
Madhya Pradesh High Court · (1960) JLJ 755 : (1960) MPLJ 1235
Penal Code, 1860 (IPC) — Section 148, 302, 307
High Courts09 Jul 1960Allowed
Umrao Khan Akbar Khan Vs Waheed Khan Abdul Majeed
Madhya Pradesh High Court · AIR 1960 MP 388 : (1962) ILR (MP) 130 : (1960) JLJ 738
Limitation Act, 1908 — Article 181, 182(5)
High Courts09 Jul 1960Dismissed
Kanhaiyalal Vs Keshodas
Madhya Pradesh High Court · AIR 1961 MP 46 : (1962) MPLJ 15 : (1961) 6 MPLJ 152
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts09 Jul 1960Partly Allowed
Dhal Singh Kushal Singh Vs Anandrao Kakde
Madhya Pradesh High Court · AIR 1960 MP 378 : (1960) JLJ 865 : (1960) 5 MPLJ 1074
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 20ALimitation Act, 1908 — Article 164
High Courts08 Jul 1960Dismissed
Kanhaiyalal Giridharilal and another Vs Prabhakarrao Dajiba and another
Madhya Pradesh High Court · (1960) JLJ 752 : (1960) MPLJ 993
Central Provinces Tenancy Act, 1920 — Section 35Letters Patent Act, 1865 — Clause 10
High Courts08 Jul 1960Dismissed
Narbadashankar Manoharlal Jaiswal Vs Jamnabai Manoharlal and Another
Madhya Pradesh High Court · AIR 1961 MP 21 : (1960) ILR (MP) 722 : (1963) 47 ITR 44 : (1960) JLJ 785 : (1961) 6 MPLJ 28
Evidence Act, 1872 — Section 76Income Tax Act, 1922 — Section 54(1)
High Courts08 Jul 1960
Shantaram Govindram Vs State and Another
Madhya Pradesh High Court · AIR 1961 MP 1 : (1961) CriLJ 86 : (1960) ILR (MP) 731 : (1960) JLJ 947 : (1960) 5 MPLJ 1162
Criminal Procedure Code, 1898 (CrPC) — Section 517, 517(1), 520, 528
High Courts07 Jul 1960Dismissed
Hiralal and Others Vs Firm Shriram Surrajbhan Glass Bangle Merchants and Others
Madhya Pradesh High Court · AIR 1961 MP 15 : (1961) 6 MPLJ 708
Provincial Insolvency Act, 1920 — Section 27, 53, 54, 6, 75(2)