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Madhya Pradesh High Court judgments, 2021

1,663 judgments · page 7 of 84

High Courts15 Nov 2021Allowed

Akib Khan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 11 MP CK 0070

Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 305, 354(d)Protection Of Children From Sexual Offences Act, 2012 — Section 11, 12
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High Courts15 Nov 2021Allowed

Vivek Pathak Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 11 MP CK 0046

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 170, 171, 384, 392, 419Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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High Courts15 Nov 2021Allowed

Amit Gurjar Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 11 MP CK 0045

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 341, 394Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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High Courts15 Nov 2021Allowed

Kamlesh Kushwah Vs State Of M.P

Madhya Pradesh High Court · (2021) 11 MP CK 0044

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
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High Courts15 Nov 2021Dismissed

Ankur Jain Vs State Of MP

Madhya Pradesh High Court · (2021) 11 MP CK 0043

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21
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High Courts12 Nov 2021Dismissed

Mukesh S/O Phoolchand Vs State Of MP

Madhya Pradesh High Court · (2021) 11 MP CK 0033

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 363, 366, 376DProtection Of Children From Sexual Offences Act, 2012 — Section 5, 6
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High Courts12 Nov 2021Dismissed

Sagar Singh Vs State Of M.P

Madhya Pradesh High Court · (2021) 11 MP CK 0032

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392
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High Courts12 Nov 2021Allowed

Devendra Yadav Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2021) 11 MP CK 0028

Code Of Criminal Procedure, 1973 — Section 116(3), 107, 151, 437(3), 439Indian Penal Code, 1860 — Section 109, 112, 114, 120B, 147, 148, 201, 294, 323, 327, 354, 354Ka, 354 Kha, 354Ga, 392, 452, 506
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