High Courts29 Nov 2021Disposed Of
Vrinda Jadoun Vs State Bank Of India & Others
Madhya Pradesh High Court · (2021) 11 MP CK 0091
Secrutisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(8)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2021
1,663 judgments · page 6 of 84
High Courts29 Nov 2021Dismissed
Akram S/O Amanat Khan & Fazal S/O Taki Khan Vs State Of M.P
Madhya Pradesh High Court · (2021) 11 MP CK 0090
Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25(1B)(b)
High Courts26 Nov 2021Allowed
Alka Panchal And Two Others Vs State Of MP
Madhya Pradesh High Court · (2021) 11 MP CK 0089
Code Of Criminal Procedure, 1973 — Section 164, 438, 438(2)Indian Penal Code, 1860 — Section 34, 306
High Courts26 Nov 2021Allowed
Jujhar Singh Vs State Of M.P
Madhya Pradesh High Court · (2021) 11 MP CK 0088
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 506Arms Act, 1959 — Section 25
High Courts26 Nov 2021Allowed
Sonu Rathore Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2021) 11 MP CK 0087
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(va), 14A, 34, 376(D), 506Code Of Criminal Procedure, 1973 — Section 164, 437(3)
High Courts26 Nov 2021Dismissed
Sampat Bai And Another Vs State Of M.P
Madhya Pradesh High Court · (2021) 11 MP CK 0086
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 302, 324, 326
High Courts26 Nov 2021Disposed Of
Bati Bai & Anr Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0085
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 325
High Courts24 Nov 2021Allowed
Dharmendra Goswami Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0084
Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Nov 2021
Shabbir Vs State Of M.P
Madhya Pradesh High Court · (2021) 11 MP CK 0083
Code Of Criminal Procedure, 1973 — Section 389(1)
High Courts23 Nov 2021Allowed
Kamlesh Kumar Sahu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0081
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(1)Ka 34(2)
High Courts23 Nov 2021Allowed
Chanchal @ Shabnam Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0080
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 120B, 363, 366A, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 5L, 6, 17
High Courts23 Nov 2021
Aladeen Khan And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0079
Code Of Criminal Procedure, 1973 — Section 374Electricity Act, 2003 — Section 138(1)(kha), 156
High Courts23 Nov 2021Allowed
Siddarh Jain Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0078
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 420
High Courts22 Nov 2021Allowed
Jitendra Kumar Kushwah Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0077
Madhya Pradesh Excise Act, 1915 — Section 34(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Nov 2021Disposed Of
M/S Nirman Sudha Infrastructure Ltd Vs Mayank Chaturvedi And Others
Madhya Pradesh High Court · (2021) 11 MP CK 0076
Code Of Civil Procedure, 1908 — Section 151, Order 18 Rule 4
High Courts22 Nov 2021Disposed Of
Abhishek S/O Harish Bairagi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0075
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 147, 148, 149, 294, 302, 323, 324
High Courts17 Nov 2021
Naresh And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0055
Code Of Criminal Procedure, 1973 — Section 397(1)Indian Penal Code, 1860 — Section 148, 149, 325, 341
High Courts15 Nov 2021Dismissed
Mahesh Kumar Maurya Vs State Of M.P
Madhya Pradesh High Court · (2021) 11 MP CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304, 420, 465, 467, 468, 471
High Courts15 Nov 2021Allowed
Rambhan @ Guddu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0073
Code Of Criminal Procedure, 1973 — Section 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts15 Nov 2021Disposed Of
Amit Goyal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0072
Transplantation Of Human Organs And Tissues Rules, 2014 — Rule 7(3)Transplantation Of Human Organs And Tissues Act, 1994 — Section 9(3)