High Courts11 Nov 2021Allowed
Shaily Gupta Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0036
Code Of Criminal Procedure, 1973 — Section 301(2), 438Indian Penal Code, 1860 — Section 34, 107, 306
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2021
1,663 judgments · page 8 of 84
High Courts11 Nov 2021Dismissed
Mohd. Nadir Hussain Vs Abdul Ashiq
Madhya Pradesh High Court · (2021) 11 MP CK 0035
Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Nov 2021Disposed Of
Kailashchandra Vs Branch Manager And Others
Madhya Pradesh High Court · (2021) 11 MP CK 0034
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4)
High Courts11 Nov 2021Allowed
Ramprasad Vs State Of M.P
Madhya Pradesh High Court · (2021) 11 MP CK 0022
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)
High Courts11 Nov 2021Dismissed
Gayatri Sharma Vs State Of M.P
Madhya Pradesh High Court · (2021) 11 MP CK 0021
Code Of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 34, 306, 498A
High Courts11 Nov 2021Allowed
Rajpal Vs State Of M.P
Madhya Pradesh High Court · (2021) 11 MP CK 0020
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts11 Nov 2021Allowed
Pankaj Kushwaha Vs State Of M.P
Madhya Pradesh High Court · (2021) 11 MP CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 457
High Courts11 Nov 2021Allowed
Anup Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0018
Code Of Criminal Procedure, 1973 — Section 437(3), 439Madhya Pradesh Excise Act, 1915 — Section 34(2)Indian Penal Code, 1860 — Section 323
High Courts10 Nov 2021Disposed Of
Praveen Shivhare And Others Vs Punjab And Sind Bank (A Govt. Of India Undertaking) And Others
Madhya Pradesh High Court · (2021) 11 MP CK 0042
Constitution Of India, 1950 — Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 17
High Courts10 Nov 2021Dismissed
Mohan Kant Samadhiya @ Man Mohan Kant Samadhiya Vs Ajay Kulsrestha And Ors
Madhya Pradesh High Court · (2021) 11 MP CK 0041
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 16 Rule 6, Order 19 Rule 1
High Courts10 Nov 2021Allowed
Vivek Mishra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0040
Code Of Criminal Procedure, 1973 — Section 107, 116(3), 151, 439Indian Penal Code, 1860 — Section 147, 148, 294, 323, 354, 354Ka, 354Kha, 354Ga, 327
High Courts10 Nov 2021Allowed
Phool Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0014
Code Of Criminal Procedure, 1973 — Section 437Indian Penal Code, 1860 — Section 201, 406, 420, 465, 467, 468, 470, 471Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrakshan Adhiniyam, 2000 — Section 3, 6
High Courts09 Nov 2021Allowed
Satyam Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0069
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 394Arms Act, 1959 — Section 25, 27
High Courts09 Nov 2021Dismissed
Naresh Rai Vs Ashish Singh
Madhya Pradesh High Court · (2021) 11 MP CK 0068
Constitution Of India, 1950 — Article 227Madhya Pradesh Land Revenue Code, 1959 — Section 44, 250
High Courts09 Nov 2021Allowed
Nilesh @ Neelu And Others Vs State Of M.P
Madhya Pradesh High Court · (2021) 11 MP CK 0067
Indian Penal Code, 1860 — Section 399, 402Code Of Criminal Procedure, 1973 — Section 437(3), 439Arms Act, 1959 — Section 25
High Courts09 Nov 2021Disposed Of
Prahladsingh Vs State Of M.P
Madhya Pradesh High Court · (2021) 11 MP CK 0066
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Madhya Pradesh Excise Act, 1915 — Section 34(2)Evidence Act, 1872 — Section 27
High Courts09 Nov 2021Disposed Of
Ranjeeta W/O Late Vs Dharmendra Rao
Madhya Pradesh High Court · (2021) 11 MP CK 0065
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14, 17
High Courts09 Nov 2021Dismissed
Ram Niwas Pandey Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2021) 11 MP CK 0064
Madhya Pradesh Land Revenue Code, 1959 — Section 248(1)
High Courts09 Nov 2021Allowed
Phoolwati Jatav Vs State Of M.P
Madhya Pradesh High Court · (2021) 11 MP CK 0010
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 107, 306, 498A
High Courts09 Nov 2021Allowed
Amar Singh Kushwah & Another Vs State Of M.P
Madhya Pradesh High Court · (2021) 11 MP CK 0009
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420