High Courts08 Nov 2021Disposed Of
K.K.Singh Vs Union Of India And Others
Madhya Pradesh High Court · (2021) 11 MP CK 0063
Industrial Disputes Act, 1947 — Section 3
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2021
1,663 judgments · page 9 of 84
High Courts08 Nov 2021Disposed Of
M/S D.K. Traders Thru. Proprietorshri Mahesh Bhgchandani And Others Vs Authorised Officer And Others
Madhya Pradesh High Court · (2021) 11 MP CK 0062
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14
High Courts08 Nov 2021Allowed
Tausif Ahmad Khan S/O K. Ahmad Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0061
Code Of Criminal Procedure, 1973 — Section 439, 482
High Courts08 Nov 2021Allowed
Fayeem Khan @ Sameer Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0060
Indian Penal Code, 1860 — Section 420Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Nov 2021Disposed Of
M/S Kuber Interprises And Others Vs Bank Of Baroda And Others
Madhya Pradesh High Court · (2021) 11 MP CK 0059
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4), 17
High Courts08 Nov 2021Allowed
Suresh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0006
Indian Penal Code, 1860 — Section 34, 294, 307, 323, 324, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Nov 2021Allowed
Vishambhar Thakur Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0004
Indian Penal Code, 1860 — Section 392Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13Code Of Criminal Procedure, 1973 — Section 439
High Courts08 Nov 2021Allowed
Goldi @ Gourishankar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 11 MP CK 0003
Madhya Pradesh Excise Act, 1915 — Section 34(2), 47(A), 49(A)Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Nov 2021Disposed Of
Rakesh S/O Rama Ji Dodiyar Vs State Of Madhya Pradesh & Another
Madhya Pradesh High Court · (2021) 11 MP CK 0001
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 363, 366-A, 376(2n)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5L, 6
High Courts29 Oct 2021Dismissed
Jairam Prajapati Vs State Of M.P
Madhya Pradesh High Court · (2021) 10 MP CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 414Mines And Minerals (Development And Regulation) Act, 1957 — Section 4(A), 21(1)
High Courts29 Oct 2021Allowed
Shailendra Singh @ Shailu Singh Vs State Of M.P
Madhya Pradesh High Court · (2021) 10 MP CK 0071
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 188Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 14
High Courts29 Oct 2021Disposed Of
Umesha Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 10 MP CK 0070
Code Of Criminal Procedure, 1973 — Section 438, 438(2), 439
High Courts29 Oct 2021Allowed
Kalu@ Jakir Sha And Others Vs State Of M.P
Madhya Pradesh High Court · (2021) 10 MP CK 0069
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 379Indian Forest Act, 1927 — Section 42
High Courts29 Oct 2021Allowed
Vikrant Vs State Of M.P
Madhya Pradesh High Court · (2021) 10 MP CK 0068
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 325, 326, 506Arms Act, 1959 — Section 13B, 25
High Courts28 Oct 2021Disposed Of
Rajdev Sharma Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2021) 10 MP CK 0078
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam 2005 — Section 2(1)
High Courts28 Oct 2021Dismissed
Vikram Jaat Vs State Of M.P. & Anr
Madhya Pradesh High Court · (2021) 10 MP CK 0077
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 3(2)(va), 14A(2), 15AIndian Penal Code, 1860 — Section 34, 294, 307, 506
High Courts28 Oct 2021Disposed Of
Kishan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 10 MP CK 0076
Madhya Pradesh Excise Act, 1915 — Section 34(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Oct 2021Allowed
Gyan Singh & Anr Vs State Of M.P
Madhya Pradesh High Court · (2021) 10 MP CK 0075
Madhya Pradesh Excise Act, 1915 — Section 34(2)Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Oct 2021Allowed
Chandrakamal Jat @ Tinku Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 10 MP CK 0074
Code Of Criminal Procedure, 1973 — Section 439
High Courts28 Oct 2021Disposed Of
Joga And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2021) 10 MP CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302