High Courts12 Feb 2014Allowed
Ritika Sisosdiya Vs Pankaj Sisodiya
Madhya Pradesh High Court · AIR 2014 MP 66 : (2014) 2 JLJ 85 : (2015) 2 MPHT 278 : (2014) 2 MPLJ 52
Hindu Marriage Act, 1955 - Section 13B 13B(1) 14 23 28
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2014
1,987 judgments · page 92 of 100
High Courts11 Feb 2014Disposed Off
Ramlakhan Tripathi Vs Chief Municipal Officer
Madhya Pradesh High Court · (2014) 2 MPHT 370 : (2014) 2 MPLJ 592
Madhya Pradesh Municipalities Act, 1961 — Section 170, 172, 172(2)
High Courts11 Feb 2014Dismissed
The State of Madhya Pradesh Vs Rakesh Lodh
Madhya Pradesh High Court · (2014) 02 MP CK 0111
Penal Code, 1860 (IPC) - Section 201 304
High Courts11 Feb 2014
Shree Ashok Kumar Manibhai Patel & Co. Vs Commr. of C. & C. Ex., Bhopal
Madhya Pradesh High Court · (2015) 317 ELT 431
Central Excises and Salt Act, 1944 — Section 35G
High Courts11 Feb 2014Dismissed
Ramswaroop (dead) through his L.Rs. Bitto Bai and Others Vs State of M.P.
Madhya Pradesh High Court · AIR 2014 MP 59
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 54
High Courts11 Feb 2014Disposed Off
Anurag Saxena Vs Union of India and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0081
High Courts11 Feb 2014Allowed
Drigpal Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0075
Madhya Pradesh Police Regulations — Regulation 226
High Courts11 Feb 2014Dismissed
Pratap and Others Vs Ganeshram and Others
Madhya Pradesh High Court · (2014) 3 MPHT 212 : (2014) 2 MPLJ 464
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts11 Feb 2014Dismissed
Ganga Bai and Others Vs Subhash Chandra Mangal
Madhya Pradesh High Court · (2014) 2 MPHT 145 : (2014) 2 MPLJ 48
Civil Procedure Code, 1908 (CPC) - Section 151 47Constitution of India, 1950 - Article 227
High Courts11 Feb 2014Dismissed
Mohammad Akram Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 02 MP CK 0056
Constitution of India, 1950 - Article 226
High Courts11 Feb 2014Disposed Off
Bhaiyalal Bhoyar Vs Principal Secretary School Education Department, The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 02 MP CK 0055
High Courts11 Feb 2014
Md. Vakil Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 2 MPHT 366 : (2014) 2 MPLJ 613
Constitution of India, 1950 — Article 226, 227National Security Act, 1980 — Section 3(2)
High Courts11 Feb 2014Allowed
Ravendra Kumar Tiwari Vs Secretary General AAdministration Department, The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 02 MP CK 0051
High Courts11 Feb 2014Allowed
Mohammad Safique Vs State Transport Appellate Tribunal
Madhya Pradesh High Court · (2014) 3 MPLJ 478
High Courts10 Feb 2014Dismissed
Rathi Sugar Private Limited Vs Union of India and Others
Madhya Pradesh High Court · (2015) 1 MPLJ 342
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 4 5ANational Highways Act, 1956 - Section 3A 3C 3C(1) 3D
High Courts10 Feb 2014Allowed
Hasan Khan Vs Zareena Bano and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0094
Civil Procedure Code, 1908 (CPC) - Section 10Constitution of India, 1950 - Article 227
High Courts10 Feb 2014Dismissed
Ram Gopal Sharma Vs Smt. Munni Devi and Others
Madhya Pradesh High Court · (2014) 1 JLJ 319
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1 100Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63 63(c)
High Courts10 Feb 2014Disposed Off
Ravindra Kumar Jain Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 02 MP CK 0079
High Courts10 Feb 2014Allowed
Shree Bhagwan Gupta Vs Jiwaji University and Another
Madhya Pradesh High Court · (2014) 02 MP CK 0074
Constitution of India, 1950 - Article 226
High Courts10 Feb 2014Dismissed
Smt. Kiran Kaurav and Others Vs Ramsewak and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0073
Motor Vehicles Act, 1988 - Section 173