High Courts07 Feb 2014Dismissed

State of Madhya Pradesh and Another Vs Jyotiraditya Scindia

Madhya Pradesh High Court · (2014) 1 JLJ 326

Criminal Procedure Code, 1973 (CrPC) - Section 173 190 195 195(1) 195(1)(a)Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 - Section 2(1)Penal Code, 1860 (IPC) - Section 172 173 174 175 176
High Courts06 Feb 2014Dismissed

State of M.P. Vs Subhash and Others

Madhya Pradesh High Court · (2014) 02 MP CK 0085

Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 323 34 506Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Act, 2006 - Section 3(1)(v) 3(1)(x)
High Courts06 Feb 2014Dismissed

Harigopal Katiya Vs Jagdish Prasad

Madhya Pradesh High Court · (2014) 02 MP CK 0019

Criminal Procedure Code, 1973 (CrPC) - Section 372Penal Code, 1860 (IPC) - Section 294 323 34 341 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts06 Feb 2014Dismissed

Dharmendra Singh Bhadouriya Vs Rohit Goyal

Madhya Pradesh High Court · (2014) 3 BC 288 : (2014) 2 MPHT 160 : (2015) 1 MPLJ 480

Criminal Procedure Code, 1973 (CrPC) — Section 245, 251, 255, 482Negotiable Instruments Act, 1881 (NI) — Section 138