COURT ARCHIVE

Madhya Pradesh High Court judgments, 2014

1,987 judgments · page 100 of 100

High Courts02 Jan 2014Dismissed

Godhan Singh Baghel Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2014) 01 MP CK 0074

Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 14 5Madhya Pradesh Lok Parisar (Bedakhali) Adhiniyam, 1974 - Section 4(1) 5 7 9

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High Courts02 Jan 2014Partly Allowed

A.K. Shrivastava Vs Union of India

Madhya Pradesh High Court · (2014) 01 MP CK 0071

Industrial Disputes Act, 1947 - Section 36(B) 36B

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High Courts02 Jan 2014Dismissed

Girdhar Patel Vs Election Commissioners Government

Madhya Pradesh High Court · (2014) 01 MP CK 0063

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High Courts02 Jan 2014Dismissed

Rakesh Patel Vs Yudhisthir Kumar Patel

Madhya Pradesh High Court · (2014) 01 MP CK 0062

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)

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High Courts02 Jan 2014Dismissed

Usha Chhapriya Vs Mahesh Prasad @ Mahesh Kumar

Madhya Pradesh High Court · (2014) 01 MP CK 0045

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5 151Constitution of India, 1950 - Article 227

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High Courts02 Jan 2014Dismissed

Rajesh Mishra Vs State of M.P. and Others

Madhya Pradesh High Court · (2014) 2 MPHT 219 : (2014) 2 MPLJ 457

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High Courts02 Jan 2014Allowed

Pratibha Rajgopal Vs State of M.P.

Madhya Pradesh High Court · (2014) 3 MPLJ 397

Constitution of India, 1950 — Article 226

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