High Courts08 Jan 2014Disposed Off
Mahendra Gupta Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 2014 MP 122
Motor Vehicles Act, 1988 — Section 68(3)(ca), 70
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2014
1,987 judgments · page 99 of 100
High Courts08 Jan 2014
K. Kapoor and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) FAJ 491
High Courts08 Jan 2014Disposed Off
Sanjay Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 1 JLJ 183 : (2014) 2 MPLJ 520
Constitution of India, 1950 — Article 21Madhya Pradesh Society Registrikaran Adhiniyam, 1973 — Section 32, 33
High Courts07 Jan 2014Dismissed
Mahila Gulab Bai (dead) through LRs Satish Kumar and Another Vs Jagdish Rawat and Others
Madhya Pradesh High Court · (2014) 01 MP CK 0058
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17 115Constitution of India, 1950 - Article 226 227
High Courts07 Jan 2014Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Sunita
Madhya Pradesh High Court · (2014) 2 MPLJ 432
High Courts07 Jan 2014Dismissed
Vishal Nikhare Vs State of M.P.
Madhya Pradesh High Court · (2014) 3 MPHT 39
Contract Act, 1872 — Section 13, 2(h)Madhya Pradesh Land Revenue Code, 1959 — Section 158(d)(i), 185Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Jan 2014
In Re: Companies Act, 1956
Madhya Pradesh High Court · (2014) 2 JLJ 38
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1Companies Act, 1956 — Section 391, 394
High Courts07 Jan 2014
Premier Industries (India) Limited Vs Commercial Tax Officer-Cum-Additional Tehsildar, Circle 9 and Others
Madhya Pradesh High Court · (2014) 69 VST 383
Constitution of India, 1950 — Article 226Madhya Pradesh Land Revenue Code, 1959 — Section 146Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22, 25
High Courts07 Jan 2014Allowed
Sona Vs Subhash
Madhya Pradesh High Court · (2014) 2 MPLJ 466
Civil Procedure Code, 1908 (CPC) — Section 11, 151, 25Constitution of India, 1950 — Article 139, 227Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20, 3
High Courts06 Jan 2014
Khuman Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 1 JLJ 431
Criminal Procedure Code, 1973 (CrPC) - Section 157Penal Code, 1860 (IPC) - Section 141 148 149 300 302
High Courts06 Jan 2014
Mohammad Mustakeem Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 01 MP CK 0057
High Courts06 Jan 2014Allowed
Akram Mansuri Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 01 MP CK 0056
Criminal Procedure Code, 1973 (CrPC) - Section 100 482Prevention of Cruelty to Animals Act, 1960 - Section 11(d)
High Courts06 Jan 2014Partly Allowed
Ramakrishna Vidhya Mandir Vs E.P.F. Appellate Tribunal and Another
Madhya Pradesh High Court · (2014) 142 FLR 192 : (2014) 3 LLJ 521 : (2014) LLR 762 : (2014) 2 MPHT 192 : (2014) 2 MPLJ 351
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 4
High Courts06 Jan 2014Allowed
M.P. Financial Corporation and Another Vs Shri Vallabh Bharadia
Madhya Pradesh High Court · (2014) 01 MP CK 0002
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 33 Rule 2, Order 7 Rule 11Limitation Act, 1963 - Section 14 5
High Courts03 Jan 2014Allowed
Oriental Insurance Company Vs Deepak Goyal and Others
Madhya Pradesh High Court · (2014) 01 MP CK 0065
Constitution of India, 1950 - Article 226 227Motor Vehicles Act, 1988 - Section 163A
High Courts03 Jan 2014Dismissed
Sonu Kumar Mali Vs State of M.P. and Another
Madhya Pradesh High Court · (2014) 01 MP CK 0064
Constitution of India, 1950 - Article 226
High Courts03 Jan 2014Dismissed
State of M.P. Vs Hari Narayan and Others
Madhya Pradesh High Court · (2014) 01 MP CK 0061
Arms Act, 1959 - Section 25(1) 25(1-B)(A)Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Penal Code, 1860 (IPC) - Section 294 323 34 376 376(1)
High Courts03 Jan 2014Dismissed
State of M.P. Vs Arvind Sharma
Madhya Pradesh High Court · (2014) 01 MP CK 0060
Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 - Section 13(1)
High Courts03 Jan 2014Disposed Off
Govind Prasad Marskole Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 01 MP CK 0033
Constitution of India, 1950 - Article 23 43
High Courts03 Jan 2014Disposed Off
Shrikant Kuchlahe Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 01 MP CK 0032