High Courts13 Jan 2014
Mangal Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 01 MP CK 0003
Evidence Act, 1872 - Section 27 51Wild Life (Protection) Act, 1972 - Section 51
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2014
1,987 judgments · page 98 of 100
High Courts13 Jan 2014Allowed
Dharmendra Singh Vs Pappu Lal Kori and Others
Madhya Pradesh High Court · (2014) 1 JLJ 175
Constitution of India, 1950 — Article 226Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 36, 36(1)(a)Penal Code, 1860 (IPC) — Section 379
High Courts10 Jan 2014Dismissed
State of M.P. and Others Vs Kailash
Madhya Pradesh High Court · (2015) 3 MPHT 342 : (2015) 2 MPLJ 448
Constitution of India, 1950 - Article 16, 21 — Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 - Section 2(1)
High Courts10 Jan 2014Allowed
Vivek Jain Vs State of M.P.
Madhya Pradesh High Court · (2014) CriLJ 3159 : (2014) 4 RCR(Criminal) 348
Constitution of India, 1950 — Article 22(5)Copyright Act, 1957 — Section 63, 65National Security Act, 1980 — Section 12, 14, 3, 3(2), 3(3)
High Courts10 Jan 2014Disposed Off
Sudarshan Prasad Soni Vs Sheikh Nigam and Others Kaushalya Bai Vs Sudarshan Prasad Soni and Others
Madhya Pradesh High Court · (2014) 1 ACC 669
Motor Vehicles Act, 1988 - Section 173
High Courts10 Jan 2014Allowed
Devendra Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2014 MP 43
Arms Act, 1959 - Section 14(3)
High Courts09 Jan 2014Partly Allowed
Anil Bakshi Vs Sangeeta
Madhya Pradesh High Court · (2014) 2 CCR 184
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Penal Code, 1860 (IPC) — Section 498-A
High Courts09 Jan 2014Allowed
Jag Mohan Singh Sengar Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 2 MPHT 200 : (2014) 3 MPJR 49 : (2014) 2 MPLJ 393
High Courts09 Jan 2014Dismissed
Sunil Kumar Johari Vs M.P. Housing Board and Others
Madhya Pradesh High Court · (2014) LabIC 1557 : (2014) 3 LLN 419 : (2014) LLR 640
Constitution of India, 1950 — Article 227
High Courts09 Jan 2014
Ram Prasad Vs Smt. Geeta Mehra
Madhya Pradesh High Court · (2014) 2 DMC 432 : (2014) 1 JLJ 136
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts09 Jan 2014Allowed
Jahangir Khan and Another Vs Union of India
Madhya Pradesh High Court · (2014) 1 ACC 562 : (2015) ACJ 2060
Railway Claims Tribunal Act, 1987 - Section 23Railways Act, 1989 - Section 123 123(C)(2) 124A 154
High Courts09 Jan 2014Dismissed
Ajay Dubey Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 2 JLJ 143 : (2014) 2 MPHT 9
Constitution of India, 1950 — Article 14, 16, 163, 167, 167(c)
High Courts09 Jan 2014Dismissed
Singh Cold Storage Pvt. Ltd. Vs Parle Biscuits Pvt. Ltd.
Madhya Pradesh High Court · (2014) 3 MPLJ 120
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151
High Courts09 Jan 2014
Anita Sadana Vs Baljinder Kaur
Madhya Pradesh High Court · AIR 2014 MP 125
Constitution of India, 1950 — Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4)
High Courts08 Jan 2014
Ravendra Singh Vs Sonu Rajak and Others
Madhya Pradesh High Court · (2015) 1 ACC 609 : (2015) ACJ 2512
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166(2)
High Courts08 Jan 2014Allowed
Manoj Jain Vs State of M.P.
Madhya Pradesh High Court · (2014) 3 MPHT 302
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts08 Jan 2014Allowed
Kamal Kumar Jodhwani Vs Suraj Prasad Shrivastava
Madhya Pradesh High Court · (2014) 1 MPHT 497
High Courts08 Jan 2014Dismissed
Pushpa Yadav Vs State of M.P.
Madhya Pradesh High Court · (2014) 1 JLJ 124
Criminal Procedure Code, 1973 (CrPC) - Section 144 482Securities and Exchange Board of India Act, 1992 - Section 11AA