High Courts16 Jan 2014Dismissed
Shivnendra Ukey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 01 MP CK 0012
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2014
1,987 judgments · page 97 of 100
High Courts16 Jan 2014Allowed
Peeru Vs Happo Bai
Madhya Pradesh High Court · (2014) 01 MP CK 0010
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 6A(1)Constitution of India, 1950 - Article 227
High Courts16 Jan 2014Dismissed
Dhanwanti Prakashchandra Estate Pvt. Ltd. and Others Vs Chief Executive Officer Indore Development Authority and Another
Madhya Pradesh High Court · (2014) 01 MP CK 0009
High Courts15 Jan 2014
Sagar Singh Yadav Vs Sudama Singh Yadav and Others
Madhya Pradesh High Court · (2014) 2 MPHT 82 : (2014) 2 MPLJ 436
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 16, Order 16 Rule 1A, Order 18 Rule 18, Order 18 Rule 4
High Courts15 Jan 2014Allowed
Harishchand Jain Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 01 MP CK 0085
High Courts15 Jan 2014Dismissed
The State of Madhya Pradesh Vs Raj Kumar Mishra
Madhya Pradesh High Court · (2014) 01 MP CK 0073
Constitution of India, 1950 - Article 226 227
High Courts15 Jan 2014Dismissed
Smt. Suman Agrawal Vs Rajesh Verma and Others
Madhya Pradesh High Court · (2014) 01 MP CK 0072
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts15 Jan 2014Dismissed
Kaushlendra Singh Vs Uma Prakash Brahmin
Madhya Pradesh High Court · (2014) 01 MP CK 0070
High Courts15 Jan 2014Allowed
Dilip Kapse Vs The State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2014) 1 JLJ 179
Criminal Procedure Code, 1973 (CrPC) - Section 197 200 202 482Penal Code, 1860 (IPC) - Section 409Prevention of Corruption Act, 1988 - Section 19
High Courts15 Jan 2014Allowed
Chaurasiya Bachat Evam Sakh Samooh Vs Sate of M.P. and Others
Madhya Pradesh High Court · AIR 2014 MP 41
High Courts15 Jan 2014Disposed Off
Sushila Bai Vs Union of India
Madhya Pradesh High Court · (2014) 2 MPHT 34 : (2014) 3 MPLJ 415
Constitution of India, 1950 — Article 227
High Courts15 Jan 2014Allowed
Sachchidanand Sheketkar Vs State of M.P.
Madhya Pradesh High Court · (2014) 3 MPLJ 242
Madhya Pradesh Municipal Corporation Act, 1956 — Section 9, 9(1)(c)
High Courts15 Jan 2014Allowed
Narayan Kahar Vs Mukesh Kumar Chourasiya and Another
Madhya Pradesh High Court · (2014) 1 ACC 755
Criminal Procedure Code, 1973 (CrPC) - Section 161Motor Vehicles Act, 1988 - Section 166 173
High Courts15 Jan 2014Disposed Off
Dr. Neena V. Patel Vs Smt. Jyotsnaben P. Patel and Others
Madhya Pradesh High Court · (2014) 01 MP CK 0008
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 15, Order 18 Rule 4, Order 7 Rule 14Constitution of India, 1950 - Article 227
High Courts13 Jan 2014Partly Allowed
Smt. Sudha Chhipa and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) LabIC 2125
High Courts13 Jan 2014Allowed
Smt. Kalpana Mudgal Vs Narendra Bedi
Madhya Pradesh High Court · (2014) 01 MP CK 0052
High Courts13 Jan 2014Disposed Off
Rajjo Bai and Others Vs Ramprasad and Others
Madhya Pradesh High Court · (2014) 01 MP CK 0051
Motor Vehicles Act, 1988 - Section 173(1)
High Courts13 Jan 2014Partly Allowed
Virendra Kiledar Vs Sate of M.P. and Others
Madhya Pradesh High Court · (2014) 01 MP CK 0007
Constitution of India, 1950 - Article 226
High Courts13 Jan 2014
Ramesh and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 01 MP CK 0005
Penal Code, 1860 (IPC) - Section 323Probation of Offenders Act, 1958 - Section 3
High Courts13 Jan 2014Dismissed
Sardar Sikhbir Singh Vs Kakamani Singh
Madhya Pradesh High Court · (2014) 01 MP CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 128Guardians and Wards Act, 1890 - Section 25