High Courts05 Feb 2014Allowed

Upendra Patil Vs Megha Patil

Madhya Pradesh High Court · (2015) 2 JLJ 261

Criminal Procedure Code, 1973 (CrPC) - Section 200 202 482Dowry Prohibition Act, 1961 - Section 3 4Penal Code, 1860 (IPC) - Section 34 498A
High Courts04 Feb 2014Dismissed

Sadhna Pandey Vs Prakash Chand Jain

Madhya Pradesh High Court · (2014) 3 BC 351

Criminal Procedure Code, 1973 (CrPC) — Section 397Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 (NI) — Section 118, 119, 120, 138
High Courts03 Feb 2014Allowed

Nagar Parishad Vs State of M.P. and Others

Madhya Pradesh High Court · (2014) 1 JLJ 256 : (2014) 1 MPJR 156

Constitution of India, 1950 - Article 300-ACriminal Procedure Code, 1973 (CrPC) - Section 144Madhya Pradesh Land Revenue Code, 1959 - Section 237 248
High Courts03 Feb 2014Disposed Off

Shakir Vs State of M.P.

Madhya Pradesh High Court · (2014) CriLJ 3031

Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B), 8
High Courts01 Feb 2014Allowed

Maikal @ Shahid Vs State of M.P. and Others

Madhya Pradesh High Court · (2014) 3 JLJ 387 : (2015) 1 MPLJ 89

Criminal Procedure Code, 1973 (CrPC) - Section 110 41(2)Explosives Act, 1884 - Section 3 4 5National Security Act, 1980 - Section 12 14 3 3(2) 3(3)