High Courts13 Feb 2014Allowed

Ram Pratap Vs State of M.P.

Madhya Pradesh High Court · (2014) 02 MP CK 0119

Criminal Procedure Code, 1973 (CrPC) - Section 468 469 469(1)(b)(c) 470 471Penal Code, 1860 (IPC) - Section 304A 470 471 472
High Courts13 Feb 2014Allowed

Ranjeet Singh Vs Ramveer Singh

Madhya Pradesh High Court · (2014) 02 MP CK 0116

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 14 Rule 2(2)(a)Constitution of India, 1950 - Article 227
High Courts13 Feb 2014Dismissed

Banwari Vs Rajaram

Madhya Pradesh High Court · (2014) 02 MP CK 0115

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 6 Rule 18Constitution of India, 1950 - Article 227
High Courts13 Feb 2014

Ravikant Dubey and Others Vs State of M.P.

Madhya Pradesh High Court · (2014) 2 DMC 407 : (2014) 2 JLJ 25 : (2014) 2 MPHT 449

Criminal Procedure Code, 1973 (CrPC) - Section 155(2) 156(1) 225 226 227Hindu Marriage Act, 1955 - Section 13Penal Code, 1860 (IPC) - Section 498A