High Courts28 Feb 2014Allowed
Kanchan Singh Vs Daulat Singh
Madhya Pradesh High Court · (2014) 3 MPHT 45 : (2014) 3 MPLJ 51
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2014
1,987 judgments · page 89 of 100
High Courts26 Feb 2014Disposed Off
Awdhesh Sharma and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0058
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 110
High Courts26 Feb 2014Disposed Off
Mosam Lal Pradhan Vs State of M.P.
Madhya Pradesh High Court · (2014) 2 MPLJ 454
High Courts26 Feb 2014Dismissed
Vijay Solanki Vs State of M.P.
Madhya Pradesh High Court · (2014) 2 DMC 1
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Hindu Marriage Act, 1955 — Section 9Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Feb 2014Dismissed
Dheeraj Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0125
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts25 Feb 2014Dismissed
State of M.P. Vs Ankit
Madhya Pradesh High Court · (2014) 2 JLJ 341 : (2014) 2 MPHT 381 : (2014) 2 MPLJ 449
Constitution of India, 1950 — Article 227Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 15, 15(6)
High Courts25 Feb 2014Dismissed
Babu Lal Batham Vs Smt. Ram Kali and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0105
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 54
High Courts25 Feb 2014Dismissed
The State of Madhya Pradesh Vs Pappu @ Anil
Madhya Pradesh High Court · (2014) 02 MP CK 0103
Penal Code, 1860 (IPC) - Section 342 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xi)
High Courts25 Feb 2014Allowed
Ram Kishor Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 02 MP CK 0062
High Courts25 Feb 2014Dismissed
Balkishan Vs State of M.P.
Madhya Pradesh High Court · (2014) 02 MP CK 0059
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts25 Feb 2014Dismissed
Madan Mohan and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2014) 02 MP CK 0006
Civil Procedure Code, 1908 (CPC) - Section 100 80Madhya Pradesh Land Revenue Code, 1959 - Section 57(2)Specific Relief Act, 1963 - Section 34
High Courts24 Feb 2014Partly Allowed
Munne Khan Vs Bhagchand and Another
Madhya Pradesh High Court · (2014) 02 MP CK 0104
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 23 Rule 1(3), Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts24 Feb 2014Dismissed
Hindustan Copper Limited Vs Municipal Council
Madhya Pradesh High Court · (2014) 4 MPHT 99 : (2014) 4 MPLJ 27
Constitution of India, 1950 — Article 226, 227, 243-QMadhya Pradesh Municipalities Act, 1961 — Section 127(6)(n), 172, 172(2), 172(c)
High Courts21 Feb 2014
Shri Bane Singh Thakur Vs Principal Secretary State of M.P. Public Works Department and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0061
High Courts21 Feb 2014Disposed Off
Ram Lakhan Kewat Vs Union of India and Others
Madhya Pradesh High Court · (2014) 2 JLJ 10 : (2014) 2 MPHT 292 : (2014) 2 MPLJ 341
Constitution of India, 1950 - Article 21 21A 227 256 32
High Courts21 Feb 2014Allowed
Smt. Vineeta Thakur Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 02 MP CK 0050
High Courts20 Feb 2014Allowed
Lavesh Udyog Vs M.P. State Agriculture Marketing Board and Others
Madhya Pradesh High Court · (2015) 4 CGLJ 29 : (2015) 2 MPHT 402
High Courts20 Feb 2014
Encroachment over Tomb of Mohammad Ghaus Vs The State of M.P. and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0102
Ancient Monuments and Archaeological Sites and Remains Act, 1958 - Section 13 14 16 5
High Courts20 Feb 2014Allowed
Virendra Builders and Developers Pvt. Ltd. and Another Vs Industrial Infrastructure Development Corp. and Others
Madhya Pradesh High Court · (2014) 1 JLJ 421
State Financial Corporations Act, 1951 - Section 11 29 29(5)
High Courts20 Feb 2014Disposed Off
Puran Singh Jatav and Another Vs Union of India and Others
Madhya Pradesh High Court · (2014) 02 MP CK 0041