High Courts20 Feb 2014Dismissed
Nathan Singh Rajput Vs State of M.P. and Another
Madhya Pradesh High Court · (2014) 2 MPLJ 43
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2014
1,987 judgments · page 90 of 100
High Courts19 Feb 2014Disposed Off
Ramkaran Singh Vs Board of Revenue M.P. Gwalior
Madhya Pradesh High Court · (2014) 02 MP CK 0057
High Courts19 Feb 2014
State of M.P. Vs Umrao and Others
Madhya Pradesh High Court · (2014) 2 MPHT 133 : (2014) 2 MPLJ 28
Land Acquisition Act, 1894 — Section 11, 18(1), 23(1A), 23(2), 28
High Courts18 Feb 2014
Gopal Kaurav Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 2 MPHT 343
Penal Code, 1860 (IPC) - Section 107 109 302 306 34
High Courts18 Feb 2014
Ramswaroop Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 3 MPHT 225 : (2014) 2 MPLJ 103
Constitution of India, 1950 — Article 226, 227Madhya Pradesh Land Revenue Code, 1959 — Section 114, 206, 207, 209, 210
High Courts18 Feb 2014
State of M.P. Vs Sonu Parashar
Madhya Pradesh High Court · (2014) 2 JLJ 168 : (2014) 3 MPHT 72 : (2014) 2 MPLJ 411
Contempt of Courts Act, 1971 — Section 13, 2(c)
High Courts17 Feb 2014Partly Allowed
Vishwantah Garodia Vs The State of Madhya Pradesh, Department of Revenue
Madhya Pradesh High Court · (2014) 02 MP CK 0078
Madhya Pradesh Land Revenue Code, 1959 - Section 51
High Courts17 Feb 2014Dismissed
Nirbhay Jain Vs Rajkishore Vyas
Madhya Pradesh High Court · (2014) 2 BC 525
Negotiable Instruments Act, 1881 (NI) — Section 130, 138
High Courts17 Feb 2014
Jeevan Singh Chhatwal Vs Bank of Baroda
Madhya Pradesh High Court · (2014) 4 BC 358
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts14 Feb 2014Allowed
Ansar Ali Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 02 MP CK 0118
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 294 352Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(iv) 3(1)(x)
High Courts14 Feb 2014Dismissed
Ramesh Pal Vs Union of India and Others
Madhya Pradesh High Court · (2014) 1 JLJ 396 : (2014) 2 MPHT 137 : (2014) 2 MPLJ 500
Administrative Tribunals Act, 1985 - Section 14 14(2)Constitution of India, 1950 - Article 14 15(1) 15(3) 16 19Penal Code, 1860 (IPC) - Section 509
High Courts14 Feb 2014Dismissed
Parmal Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 02 MP CK 0066
Penal Code, 1860 (IPC) - Section 227 294 307 336 34
High Courts14 Feb 2014Dismissed
Kamla Bai Vs Nathuram Sharma and Others
Madhya Pradesh High Court · (2014) 3 MPHT 306 : (2014) 2 MPLJ 62
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Constitution of India, 1950 - Article 227Hindu Marriage Act, 1955 - Section 4(2)
High Courts14 Feb 2014Dismissed
Rajendra Singh and Others Vs State of M.P. and Another
Madhya Pradesh High Court · (2014) 02 MP CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 397 401Penal Code, 1860 (IPC) - Section 227 498A
High Courts14 Feb 2014Dismissed
Ashok Kumar Vs State of M.P.
Madhya Pradesh High Court · (2014) 02 MP CK 0040
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts14 Feb 2014
Nagar Palik Nigam and Another Vs Hemant Kumar and Another
Madhya Pradesh High Court · (2014) 2 JLJ 203 : (2014) 2 MPLJ 214
Civil Procedure Code, 1908 (CPC) — Section 9Evidence Act, 1872 — Section 40, 61Madhya Pradesh Land Revenue Code, 1959 — Section 131(2)
High Courts14 Feb 2014Partly Allowed
S.G.S. Motors Pvt. Ltd. Vs Mamta Mathur
Madhya Pradesh High Court · (2014) 142 FLR 184 : (2014) 3 LLJ 689
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2(s), 2(s)(iv)
High Courts14 Feb 2014Dismissed
Ajay Dubey Vs Union of India and Others
Madhya Pradesh High Court · (2014) 2 MPHT 341
Water (Prevention and Control of Pollution) Act, 1974 — Section 5(7)
High Courts14 Feb 2014Partly Allowed
Ramyas Tripathi and Another Vs Murarilal Bansal and Another
Madhya Pradesh High Court · (2014) 02 MP CK 0004
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 4Workmens Compensation Act, 1923 - Section 30