High Courts09 Jan 2013Dismissed
Subhash Kumar Dubey Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 351
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 133 of 136
High Courts09 Jan 2013Dismissed
Subhash Kumar Dubey Vs Principal Secretary
Madhya Pradesh High Court · (2013) 01 MP CK 0160
High Courts09 Jan 2013Allowed
Nandlal Patel Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 1 DMC 602
Criminal Procedure Code, 1973 (CrPC) — Section 169, 174, 482Penal Code, 1860 (IPC) — Section 304, 498A
High Courts09 Jan 2013Partly Allowed
Kailash Kumawat Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 651
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 294, 300, 307, 324, 326
High Courts09 Jan 2013Allowed
Deepak Kumar Balmik Vs Union of India and Others
Madhya Pradesh High Court · (2013) 3 MPJR 248
High Courts08 Jan 2013Allowed
Smt. Sangeeta Chaturvedi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471
High Courts08 Jan 2013Partly Allowed
Amitabh Shukla (Dr.) Vs Rani Durgawati Vishwa Vidyalaya and Another
Madhya Pradesh High Court · (2013) ILR (MP) 797
High Courts08 Jan 2013
Smt. Fatma Bai Vs Yogendra Sharma and Another
Madhya Pradesh High Court · AIR 2013 MP 82
Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 58(c)
High Courts08 Jan 2013Dismissed
Navin Ginning Factory Vs New India Insurance Co. Ltd. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2154 : (2013) 2 MPHT 336 : (2013) 2 MPLJ 123
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts08 Jan 2013Disposed Off
Jam Singh Vs Bharat and Others
Madhya Pradesh High Court · (2014) ACJ 1128 : (2013) ILR (MP) 2639
High Courts08 Jan 2013
Shri Sharda Domestic Fuels Pvt. Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 59 VST 176
High Courts08 Jan 2013Dismissed
Udai Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) 1 MPHT 339 : (2013) 2 MPJR 79
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 482Penal Code, 1860 (IPC) — Section 302
High Courts08 Jan 2013Dismissed
Bhagchand Alias Girdharilal Yadav Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 696 : (2013) 2 JLJ 67 : (2013) 3 MPHT 172 : (2013) 1 MPLJ 643
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 3(5)Limitation Act, 1963 — Section 5
High Courts08 Jan 2013Dismissed
Vilas Kumar Bhugaonkar Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 133 : (2013) LabIC 1686 : (2013) 2 MPHT 507 : (2013) 1 MPLJ 278
High Courts08 Jan 2013
Sanjeev Kumar Jain Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1015 : (2013) 2 MPHT 143 : (2013) 1 MPLJ 320
High Courts07 Jan 2013Allowed
Brijees Durrani (Smt.) Vs State of M.P and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1848
High Courts07 Jan 2013
Idu Khan Vs Union of India
Madhya Pradesh High Court · (2013) 2 JLJ 178
Criminal Procedure Code, 1973 (CrPC) — Section 227Evidence Act, 1872 — Section 24, 25, 26, 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15(c), 26, 29, 3, 42
High Courts07 Jan 2013Dismissed
Dhapibai and Another Vs Tejubai and Others
Madhya Pradesh High Court · AIR 2013 MP 149
High Courts07 Jan 2013Dismissed
Shiva Keshwarwani and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0075
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts07 Jan 2013Dismissed
State of M.P. and Others Vs Motilal and Others
Madhya Pradesh High Court · (2013) LabIC 3605 : (2013) 3 MPHT 226 : (2013) 1 MPLJ 691
Constitution of India, 1950 — Article 309