High Courts02 Jan 2013Allowed
Ram Sajeevan and Others Vs Ram Dayal Patel
Madhya Pradesh High Court · (2013) 01 MP CK 0066
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 136 of 136
High Courts02 Jan 2013Allowed
Yugul Kishore Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 791 : (2013) 2 MPHT 434 : (2013) 1 MPLJ 625
Constitution of India, 1950 — Article 226, 243G, 30(1)Madhya Pradesh Shashkiya Sewak (Adhiwarshik-Aaya) Adhiniyam, 1967 — Section 2
High Courts02 Jan 2013
Vivek Goyal Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 01 MP CK 0028
Penal Code, 1860 (IPC) — Section 294, 323, 327, 341, 354
High Courts02 Jan 2013Disposed Off
Bherusingh and Others Vs Mahesh and Others
Madhya Pradesh High Court · (2014) 2 ACC 680 : (2014) ACJ 642