High Courts07 Jan 2013Allowed
Jawahar Navodaya Vidyalaya Vs Varsha Shakya and Others
Madhya Pradesh High Court · (2014) 2 MPHT 522 : (2013) 1 MPLJ 639
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 134 of 136
High Courts04 Jan 2013Dismissed
Smt. Raj Kumari Sen Vs State of M.P. and three Others
Madhya Pradesh High Court · (2013) 01 MP CK 0111
High Courts04 Jan 2013
Krishi Upaj Mandi Samiti, Bhind Vs Nathuram Prajapati and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0104
High Courts04 Jan 2013Allowed
Krishi Upaj Mandi Samiti, Bhind Vs Smt. Ranjana Bai and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0103
High Courts04 Jan 2013Allowed
Sukhna and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0102
Penal Code, 1860 (IPC) — Section 366, 376
High Courts04 Jan 2013
Krishi Upaj Mandi Samiti, Bhind Vs Baijnath Prasad and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0094
High Courts04 Jan 2013Dismissed
Smt. Narbadiya Bai and Another Vs Ram Das and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0091
Evidence Act, 1872 — Section 101, 104Hindu Succession Act, 1956 — Section 14
High Courts04 Jan 2013
Krishi Upaj Mandi Samiti, Bhind Vs Ramdas Gupta and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0074
High Courts04 Jan 2013
Siddharth Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0072
Penal Code, 1860 (IPC) — Section 324
High Courts04 Jan 2013
Krishi Upaj Mandi Samiti Vs Mohammad Irfan and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0068
High Courts04 Jan 2013Dismissed
Munnalal and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 319Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 302, 306, 498A
High Courts04 Jan 2013
Radhe Shyam and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0058
Penal Code, 1860 (IPC) — Section 325, 34
High Courts04 Jan 2013Dismissed
Om Prakash and Another Vs Ashok Kumar and Another
Madhya Pradesh High Court · (2013) 2 MPHT 494 : (2013) 2 MPJR 126 : (2013) 1 MPLJ 678
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 43 Rule 1, 9Madhya Pradesh Land Revenue Code, 1959 — Section 250, 257, 257(x)
High Courts04 Jan 2013Allowed
Kuldeep Shrivastava Vs State of M.P.
Madhya Pradesh High Court · (2013) 01 MP CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 304, 304A, 34
High Courts04 Jan 2013
Krishi Upaj Mandi Samiti, Bhind Vs Ashok Kumar Chaturvedi and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0027
High Courts03 Jan 2013Dismissed
Pushpraj Singh @ Jhallu Singh Patel Vs Sardarilal and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0110
Penal Code, 1860 (IPC) — Section 307, 325, 34
High Courts03 Jan 2013
Papa @ Laxmi Kant and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 1 JLJ 249
Penal Code, 1860 (IPC) — Section 294, 307, 325, 34, 341Probation of Offenders Act, 1958 — Section 4, 6
High Courts03 Jan 2013Dismissed
State of Madhya Pradesh Vs Keshlal and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0106
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 306, 34, 498A
High Courts03 Jan 2013Allowed
Kandi and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0105
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 306, 34
High Courts03 Jan 2013Allowed
Basant Kumar Bhargava and Another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) ILR (MP) 468
Penal Code, 1860 (IPC) — Section 300, 307, 320, 326, 34