High Courts03 Jan 2013
Madhu Pawar Vs Gulab Rao Patankar and State of M.P.
Madhya Pradesh High Court · (2013) 01 MP CK 0081
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 45
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 135 of 136
High Courts03 Jan 2013
Manoj Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0071
Penal Code, 1860 (IPC) — Section 323, 352, 379, 390, 394
High Courts03 Jan 2013Dismissed
Uttam Singh Thakur Vs Nagar Palika Parishad, Betul
Madhya Pradesh High Court · (2013) 01 MP CK 0063
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts03 Jan 2013Allowed
Pushpendra Tiwari Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0060
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(C), 29(1), 42, 50
High Courts03 Jan 2013
Komal Prasad Dhimolay Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 2 JLJ 228
Penal Code, 1860 (IPC) — Section 34, 376, 498A
High Courts03 Jan 2013Allowed
Vikram Singh Rana Vs Principal Secretary
Madhya Pradesh High Court · (2013) 2 MPHT 369 : (2013) 2 MPLJ 232
Constitution of India, 1950 — Article 309, 311(2)
High Courts03 Jan 2013Dismissed
S.L. Jain Vs Ayodhya Prasad
Madhya Pradesh High Court · (2013) 2 JLJ 34 : (2013) 1 MPLJ 579
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 102
High Courts03 Jan 2013Dismissed
Smt. Laxmi Bai Salate and Others Vs Smt. Lata Pandeya and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0025
Constitution of India, 1950 — Article 227Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Jan 2013Partly Allowed
Lakhvinder Singh Vs Balvir Singh and Another
Madhya Pradesh High Court · (2014) ACJ 113
High Courts02 Jan 2013Disposed Off
Sunitabai and Others Vs Sumer Singh and Others
Madhya Pradesh High Court · (2014) ACJ 128
High Courts02 Jan 2013Dismissed
Smt. Ullan Bai Loniya Vs Smt. Prema Devi and others
Madhya Pradesh High Court · (2013) 01 MP CK 0168
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts02 Jan 2013
Jagmohan Das Khandelwal Vs Vimal Kumar Surana
Madhya Pradesh High Court · (2013) 3 MPLJ 210
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d), 115Limitation Act, 1963 — Section 18, 19
High Courts02 Jan 2013Dismissed
Sukhdev Parasram Gond and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 2013 MP 78
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh Land Revenue Code, 1959 — Section 117Waqf Act, 1995 — Section 83(9)
High Courts02 Jan 2013
Ashok Mishra Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 460 : (2013) 2 JLJ 156 : (2013) 2 MPHT 312
Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts02 Jan 2013Allowed
Chandra Bhusan Vs South Eastern Coal Fields Ltd. and another
Madhya Pradesh High Court · (2013) ILR (MP) 1546 : (2013) 1 MPLJ 612
High Courts02 Jan 2013Allowed
Baby John Vs State of M.P. and another
Madhya Pradesh High Court · (2013) ILR (MP) 785 : (2013) 2 MPHT 484 : (2013) 1 MPLJ 593
Constitution of India, 1950 — Article 226
High Courts02 Jan 2013
Sterlite Technologies Ltd. Vs The Micro Small Enterprises Facilitation Council and others
Madhya Pradesh High Court · (2013) 01 MP CK 0107
Arbitration and Conciliation Act, 1996 — Section 34Micro, Small and Medium Enterprises Development Act, 2006 — Section 18, 19
High Courts02 Jan 2013Dismissed
Rupendra Kumar Bhatt Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 130 : (2013) 2 MPHT 150
Constitution of India, 1950 — Article 14
High Courts02 Jan 2013
Hemlata Vs State of M.P.
Madhya Pradesh High Court · (2013) 01 MP CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 328, 34
High Courts02 Jan 2013
Kamal Singh Narre Vs State of MP and others
Madhya Pradesh High Court · (2013) 01 MP CK 0067
Madhya Pradesh Land Revenue Code, 1959 — Section 165(6)