High Courts15 Jan 2013Allowed
State of M.P. Vs Jandel Singh and others
Madhya Pradesh High Court · (2014) 2 MPHT 473 : (2013) 1 MPLJ 583
Penal Code, 1860 (IPC) — Section 420Prevention of Corruption Act, 1988 — Section 8, 9
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 132 of 136
High Courts15 Jan 2013
Kamal Singh, Suresh Kumar and Krishna Bai Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 304B, 306, 498A, 498AProbation of Offenders Act, 1958 — Section 4
High Courts15 Jan 2013Dismissed
Krishna Bai Vs Batan Bai and Another
Madhya Pradesh High Court · (2013) 2 JLJ 61 : (2013) 2 MPHT 87
Criminal Procedure Code, 1973 (CrPC) — Section 2, 24(8), 372, 372(2), 378Penal Code, 1860 (IPC) — Section 23, 372, 378, 420, 44
High Courts15 Jan 2013
Ram Sanehi and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 1699
High Courts11 Jan 2013
Elixir Impex Pvt. Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2530 : (2014) 2 MPJR 113 : (2013) 2 MPLJ 89
Constitution of India, 1950 — Article 12, 14
High Courts11 Jan 2013Allowed
Biaora Infrastructure Pvt. Ltd. Vs M.P. Gramin Sadak Vikas Pradhikar and Another
Madhya Pradesh High Court · (2013) ILR (MP) 2526 : (2013) 2 MPHT 349 : (2013) 1 MPLJ 718
High Courts11 Jan 2013Dismissed
Skol Breweries Ltd. Vs Som Distilleries and Breweries Ltd.
Madhya Pradesh High Court · (2013) ILR (MP) 1589 : (2013) 2 MPLJ 55
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r)Companies Act, 1956 — Section 291, 292Constitution of India, 1950 — Article 227
High Courts11 Jan 2013Dismissed
Shiv Singh Contractor Vs Union of India and Others
Madhya Pradesh High Court · (2013) 2 MPLJ 300
Constitution of India, 1950 — Article 14Specific Relief Act, 1963 — Section 14, 16
High Courts11 Jan 2013Dismissed
Amarchand Verma Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 589
Penal Code, 1860 (IPC) — Section 306
High Courts11 Jan 2013Allowed
Jahar Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 658
Criminal Procedure Code, 1973 (CrPC) — Section 468Evidence Act, 1872 — Section 113A, 113B, 114Penal Code, 1860 (IPC) — Section 304B, 304B, 498A
High Courts10 Jan 2013Partly Allowed
Mahesh Singh and Another Vs Umesh Pandey and Another
Madhya Pradesh High Court · (2014) 3 ACC 89 : (2014) ACJ 1014
High Courts10 Jan 2013Allowed
Neena V. Patel (Dr.) Vs Smt. Jyotsna Ben P. Patel and Others
Madhya Pradesh High Court · (2013) ILR (MP) 357
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 3Constitution of India, 1950 — Article 227Succession Act, 1925 — Section 237, 238, 239, 276, 283
High Courts10 Jan 2013
M/s. Col. Gas Service Vs Collector, Jabalpur
Madhya Pradesh High Court · (2013) CriLJ 1709 : (2013) ILR (MP) 497 : (2013) 1 MPJR 221
Essential Commodities Act, 1955 — Section 3, 6A, 6B, 7
High Courts10 Jan 2013
Uttam Chandra and another Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0098
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts10 Jan 2013Dismissed
Aman Traders Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) ILR (MP) 1294 : (2013) 2 MPHT 378 : (2013) 1 MPLJ 699
High Courts10 Jan 2013Dismissed
Vichitra Singh Hoda Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2068 : (2013) 2 MPHT 345 : (2014) 2 MPJR 129 : (2013) 2 MPLJ 170
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 13(2)
High Courts10 Jan 2013Disposed Off
General Secretary Vs Deputy General Manager
Madhya Pradesh High Court · (2013) ILR (MP) 273
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10, 17BMadhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts10 Jan 2013
Somnath Choudhary Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0024
Penal Code, 1860 (IPC) — Section 326
High Courts10 Jan 2013Dismissed
Jagdish Singh Vs Puranlal
Madhya Pradesh High Court · AIR 2013 MP 131 : (2014) 1 BC 271
Madhya Pradesh Money Lenders Act, 1934 — Section 2, 3, 3(1), 4, 5, 5Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts10 Jan 2013Disposed Off
Jagdishprasad Vs Chandrakant
Madhya Pradesh High Court · (2014) ACJ 1501