High Courts22 Jan 2013
Smt. Urmila Koshti Vs Secretary, M.P.S.E. Board and Others
Madhya Pradesh High Court · (2013) ILR (MP) 1022 : (2013) 2 MPHT 331 : (2013) 3 MPLJ 207
Constitution of India, 1950 — Article 141, 142
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 130 of 136
High Courts22 Jan 2013Allowed
Mordhvaj Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 2 MPLJ 196
Madhya Pradesh Panchayat (Appeal and Revision) Rules, 1995 — Rule 5
High Courts22 Jan 2013
Ashok Dhangi and Another Vs State of M.P.
Madhya Pradesh High Court · (2013) 01 MP CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 294, 323, 34
High Courts22 Jan 2013
Bhagwan Singh Vs State of M.P.
Madhya Pradesh High Court · (2013) 01 MP CK 0112
High Courts22 Jan 2013
Maharaja Jiwajirao Education Society Vs State of M.P.and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0093
High Courts22 Jan 2013
Smt. Farida Begum Vs State of M.P. and ano.
Madhya Pradesh High Court · (2013) 01 MP CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 498A
High Courts22 Jan 2013Dismissed
Sadhuram Rai Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(1), 156(3), 200, 397Penal Code, 1860 (IPC) — Section 120B, 200, 202, 294, 306
High Courts22 Jan 2013
Devram Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts22 Jan 2013
Pramod Jain and another Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0079
Arms Act, 1959 — Section 25(1B)(b), 27, 27(2)Penal Code, 1860 (IPC) — Section 307, 324, 326, 34
High Courts22 Jan 2013
M/s. Bharat Constructions Company Vs Commissioner of Commercial Tax, MP and others
Madhya Pradesh High Court · (2013) 64 VST 353
Constitution of India, 1950 — Article 226, 227
High Courts22 Jan 2013
Premswaroop Khandelwal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (2013) ILR (MP) 2731 : (2013) 2 MPLJ 293
Income Tax Act, 1961 — Section 143(3), 145(3), 260A
High Courts22 Jan 2013Dismissed
Delesua Devi Tiwari (Smt.) Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 3 MPJR 225
High Courts21 Jan 2013
Anrath Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 174, 175Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 174, 302
High Courts21 Jan 2013Dismissed
Awadhnarayan and Others Vs Roopnarayan and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0121
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 151Constitution of India, 1950 — Article 227
High Courts21 Jan 2013Allowed
Shakshi Township Private Limited Vs Shrimati Kumud Tandon and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0120
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Constitution of India, 1950 — Article 227
High Courts21 Jan 2013
Kapil Dev Sharma Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0109
Constitution of India, 1950 — Article 226, 227Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1)(d), 13(2)
High Courts21 Jan 2013
Allentis Pharmaceuticals Pvt. Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 2 MPLJ 332 : (2013) 59 VST 241
Madhya Pradesh Value Added Tax Act, 2002 — Section 2(u)
High Courts21 Jan 2013
Mrs. Dr. Suprabha Dubey (Dead) through her LRs Dr. Arvind Kumar Dubey and Others Vs Sonabai and Others
Madhya Pradesh High Court · (2013) 01 MP CK 0087
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 2, Order 16 Rule 6, Order 26 Rule 9, 151Evidence Act, 1872 — Section 106, 114(III)(g)
High Courts21 Jan 2013
Ramsaran Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 01 MP CK 0086
Penal Code, 1860 (IPC) — Section 362, 363, 364A, 365