High Courts21 Jan 2013
Sanjay Rathore Vs State of M.P.
Madhya Pradesh High Court · (2013) 01 MP CK 0082
COURT ARCHIVE
Madhya Pradesh High Court judgments, 2013
2,704 judgments · page 131 of 136
High Courts21 Jan 2013Dismissed
Speed Logistics Vs Union of India and others
Madhya Pradesh High Court · (2013) 3 BC 510 : (2013) 2 JLJ 146 : (2013) 1 MPLJ 617
Constitution of India, 1950 — Article 14Specific Relief Act, 1963 — Section 14, 16
High Courts21 Jan 2013Dismissed
State of M.P. and Others Vs Bheru Singh
Madhya Pradesh High Court · (2013) 3 MPHT 217 : (2013) 3 MPLJ 696
High Courts18 Jan 2013Allowed
Ganesh Prasad Tiwari Vs Secretary/Addl. Secretary, M.P.S.E.B. and others
Madhya Pradesh High Court · (2013) ILR (MP) 802 : (2013) 1 MPLJ 568
High Courts18 Jan 2013Dismissed
State of Madhya Pradesh Vs Anil Kumar
Madhya Pradesh High Court · (2013) 01 MP CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 324
High Courts18 Jan 2013Allowed
Vivek Dixit and another Vs Smt. Sona Devi
Madhya Pradesh High Court · (2013) 01 MP CK 0099
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Constitution of India, 1950 — Article 227
High Courts18 Jan 2013Allowed
Sheetal Photo Fast Colour Lab. Pvt. Ltd. Vs Registrar of Companies
Madhya Pradesh High Court · (2013) 01 MP CK 0077
Companies Act, 1956 — Section 560, 560(6)
High Courts18 Jan 2013Partly Allowed
Sheikh Waseem and Others Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 2428
High Courts17 Jan 2013Dismissed
Vivek Kumar Lakhera Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 1 MPJR 37
High Courts17 Jan 2013Allowed
Dhanwanti Vs State of M.P. and others
Madhya Pradesh High Court · (2013) 2 JLJ 84 : (2013) 2 MPHT 254 : (2013) 1 MPLJ 549
Constitution of India, 1950 — Article 226Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 125, 13(2)(a), 2(2), 40, 40(1)(c)
High Courts17 Jan 2013Allowed
Dr. Kanti Lal Sahu and Another Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2013) LabIC 1237 : (2013) 2 MPJR 271
Madhya Pradesh Shashkiya Sewak (Adhiwarshik-Aaya) Adhiniyam, 1967 — Section 2
High Courts17 Jan 2013Allowed
Sapna Vs Prakash
Madhya Pradesh High Court · (2013) 2 MPHT 376 : (2013) 1 MPLJ 689
Hindu Marriage Act, 1955 — Section 13, 13(1A), 28, 9
High Courts17 Jan 2013Allowed
Krashan Kumar Agrawal and Others Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (2013) 1 DMC 580 : (2013) ILR (MP) 523
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 200, 202, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 120B, 209, 211, 34
High Courts17 Jan 2013Allowed
Devi Dayal Jha Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 363 : (2013) 2 MPHT 503 : (2013) 3 MPLJ 19
Madhya Pradesh Land Revenue Code, 1959 — Section 104, 104(2)
High Courts17 Jan 2013Partly Allowed
S.C. Joshi Vs Ashok Kumar Singh and Others
Madhya Pradesh High Court · (2014) 2 ACC 674 : (2014) ACJ 442
High Courts17 Jan 2013Disposed Off
Smt. Anjli Bhatiya and Others Vs Rajkumar and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2645
High Courts16 Jan 2013Allowed
Hallo Bi @ Halima Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) CriLJ 2868 : (2013) 2 Crimes 10 : (2013) 1 MPHT 451 : (2013) 2 MPLJ 655 : (2013) 1 RCR(Civil) 770 : (2013) 1 RCR(Criminal) 834
Constitution of India, 1950 — Article 21Medical Termination of Pregnancy Act, 1971 — Section 3, 3(2)(i), 3(2)(ii), 3(4)(a), 3(4)(b)Penal Code, 1860 (IPC) — Section 302
High Courts16 Jan 2013
Pawan Kumar Ajmera Vs Parenteral Drugs (India) Ltd. and Others
Madhya Pradesh High Court · (2013) 4 MPHT 203 : (2013) 4 MPLJ 192
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2)
High Courts16 Jan 2013
Chhote Alias Surendra Vs State of M.P.
Madhya Pradesh High Court · (2013) ILR (MP) 1705