High Courts31 Mar 1983Allowed
Swaroopchandra Garg Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1984 MP 7
Forest Act, 1927 — Section 55(1)Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 19(1), 22
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1983
261 judgments · page 10 of 14
High Courts24 Mar 1983
Harlal Mannulal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 35 CTR 318 : (1984) 147 ITR 11 : (1985) 20 TAXMAN 354 : (1983) 15 TAXMAN 263
Income Tax Act, 1961 — Section 256(1), 68, 69, 69A
High Courts24 Mar 1983
Chaturbhuj Das and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1984 MP 114
Stamp Act, 1899 — Section 24
High Courts24 Mar 1983
Commissioner of Sales Tax Vs Harishchandra Mehrotra
Madhya Pradesh High Court · (1983) ILR (MP) 650 : (1983) 28 MPLJ 541 : (1984) 55 STC 234
Madhya Pradesh General Sales Tax Act, 1958 — Section 8(1), 8(2)
High Courts24 Mar 1983
COMMISSIONER OF INCOME TAX Vs JADHAVJI KANJI and CO.
Madhya Pradesh High Court · (1983) 35 CTR 320
Income Tax Act, 1961 — Section 263, 37
High Courts23 Mar 1983
Govindji Jamunadas Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1983) ILR (MP) 417 : (1983) JLJ 376 : (1983) 28 MPLJ 339 : (1983) 53 STC 120
Central Sales Tax Act, 1956 — Section 14
High Courts23 Mar 1983Allowed
Uma Shankar Vs Administrator, Municipal Corporation and Others
Madhya Pradesh High Court · (1983) ACJ 545
Motor Vehicles Act, 1939 — Section 110D
High Courts19 Mar 1983
Commissioner of Sales Tax Vs Green Restaurant
Madhya Pradesh High Court · (1984) 57 STC 332
Madhya Pradesh General Sales Tax Act, 1958 — Entry 8, 44(1)
High Courts19 Mar 1983
Princess Usha Trust Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 35 CTR 31 : (1983) 144 ITR 808 : (1983) 13 TAXMAN 352
Hindu Minority and Guardianship Act, 1956 — Section 8Transfer of Property Act, 1882 — Section 6Trusts Act, 1882 — Section 58, 6, 77, 8, 9
High Courts18 Mar 1983
Smt. Rampyaribai Narayandas Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 41 CTR 115 : (1984) 147 ITR 223
Income Tax Act, 1961 — Section 54
High Courts16 Mar 1983
Poonam Chand Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 03 MP CK 0004
Income Tax Act, 1961 — Section 256(1), 64(1)
High Courts15 Mar 1983
Miss Motiram Pasumal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 38 CTR 136 : (1984) 145 ITR 734 : (1983) 13 TAXMAN 430
Income Tax Act, 1961 — Section 145, 184(7)
High Courts15 Mar 1983
Commissioner of Sales Tax Vs Sanawad Co-operative Society
Madhya Pradesh High Court · (1984) 55 STC 54
Income Tax Act, 1961 — Section 263
High Courts14 Mar 1983Allowed
Chandrabhan Singh Vs Shital Prasad
Madhya Pradesh High Court · AIR 1984 MP 4 : (1983) ILR (MP) 447 : (1983) JLJ 753 : (1983) 28 MPLJ 729
Easements Act, 1882 — Section 15, 18
High Courts14 Mar 1983
Ashok Kumar Agrawal Vs The District Magistrate and Another
Madhya Pradesh High Court · (1984) CriLJ 384
Constitution of India, 1950 — Article 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3
High Courts11 Mar 1983
Harak Chand Phoolchand Jain Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 35 CTR 53 : (1984) 146 ITR 25 : (1983) 15 TAXMAN 131
Income Tax Act, 1961 — Section 148, 271(1)
High Courts11 Mar 1983Allowed
Shri Kishan Satyanarain Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1983) ILR (MP) 630 : (1983) JLJ 373 : (1983) 28 MPLJ 537 : (1983) 54 STC 25
Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 226
High Courts11 Mar 1983
Dindayal Vs District Magistrate and Another
Madhya Pradesh High Court · (1984) CriLJ 282
Constitution of India, 1950 — Article 226National Security Act, 1980 — Section 3
High Courts11 Mar 1983
Deys Medical Stores Pvt. Limited Vs Dhanya Kumar Dharamdas and Co., Bankers and Others
Madhya Pradesh High Court · (1984) 148 ITR 165 : (1985) 20 TAXMAN 41
Civil Procedure Code, 1908 (CPC) — Section 73Income Tax Act, 1961 — Section 187, 189(3)
High Courts11 Mar 1983
Commissioner of Income Tax Vs Ramchandraji Maharaj Ka Bada Mandir
Madhya Pradesh High Court · (1983) 35 CTR 56 : (1984) 146 ITR 442 : (1983) 15 TAXMAN 64
Income Tax Act, 1961 — Section 256(1)