High Courts19 Apr 1983
Banshidher Agarwal Panna Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 36 CTR 94 : (1984) 148 ITR 523 : (1984) 16 TAXMAN 96
Income Tax Act, 1961 — Section 68, 69
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1983
261 judgments · page 9 of 14
High Courts18 Apr 1983
Commissioner of Wealth-tax Vs Abdul Mazid Khan
Madhya Pradesh High Court · (1983) 35 CTR 316 : (1984) 147 ITR 53
Income Tax Act, 1961 — Section 159Wealth Tax Act, 1957 — Section 18, 18(1), 19(1), 19(3), 2
High Courts16 Apr 1983Allowed
Prasanna Kumar Sharma Vs Registrar, M. P. High Court and another
Madhya Pradesh High Court · (1984) ILR (MP) 44 : (1983) JLJ 650 : (1983) MPLJ 496
Constitution of India, 1950 — Article 226
High Courts15 Apr 1983Allowed
Shyam Sunder Banka and others Vs State of M. P. and others
Madhya Pradesh High Court · (1984) JLJ 284 : (1983) MPLJ 869 : (1983) 2 RCR(Criminal) 187
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts15 Apr 1983
Pradeep Pictures Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 34 CTR 285 : (1983) 143 ITR 300
Income Tax Act, 1961 — Section 37
High Courts13 Apr 1983
Bhawandas Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1984) CriLJ 281
Constitution of India, 1950 — Article 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3, 8
High Courts13 Apr 1983
Asbestos Cement Limited and Another Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1984) 2 ECC 371 : (1988) 19 ECR 93 : (1983) 13 ELT 883 : (1983) ILR (MP) 542 : (1983) JLJ 572 : (1983) 28 MPLJ 501
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 57, 58, 58(1), 58(2), 9
High Courts12 Apr 1983Allowed
Erstwhile National Fitness Corps Employees' Association, M. P. and others Vs Union of India and others
Madhya Pradesh High Court · (1983) MPLJ 588
Constitution of India, 1950 — Article 14, 16, 39(d)
High Courts11 Apr 1983Dismissed
Mahesh Medical and General Agencies Vs Commissioner of Sales Tax and Others
Madhya Pradesh High Court · (1983) ILR (MP) 486 : (1984) JLJ 517 : (1983) 54 STC 249
Constitution of India, 1950 — Article 14
High Courts11 Apr 1983
Daljeet Singh and Another Vs Income Tax Officer and Another
Madhya Pradesh High Court · (1983) 37 CTR 94 : (1984) 148 ITR 510
Income Tax Act, 1961 — Section 277, 278Penal Code, 1860 (IPC) — Section 193, 467
High Courts08 Apr 1983Allowed
Dildar Mohammad Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1984 MP 10
Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 19, 2
High Courts08 Apr 1983
Commissioner of Income Tax Vs Durgaprasad Rajaram Adatiya
Madhya Pradesh High Court · (1983) 35 CTR 65 : (1983) ILR (MP) 653 : (1984) 146 ITR 580 : (1983) 28 MPLJ 672
Income Tax Act, 1961 — Section 184
High Courts07 Apr 1983
Co-operative Marketing Society Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 34 CTR 290 : (1983) 143 ITR 99
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 148
High Courts05 Apr 1983
Co-operative Marketing Society Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 14 TAXMAN 257
Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(3), 139(4)(a)
High Courts05 Apr 1983
Dr. Prakash Tiwari Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 148 ITR 474 : (1983) 14 TAXMAN 252
Income Tax Act, 1961 — Section 69, 69B
High Courts05 Apr 1983
State of Madhya Pradesh Vs Jiwan Mathura Prasad
Madhya Pradesh High Court · AIR 1983 MP 122 : (1983) JLJ 497 : (1983) 28 MPLJ 333
Stamp Act, 1899 — Section 33, 33(1), 38, 38(2), 40
High Courts05 Apr 1983Allowed
National Insurance Co. Ltd., Indore Vs Bhagirath and Others
Madhya Pradesh High Court · (1984) 1 ACC 101 : AIR 1984 MP 24
Motor Vehicles Act, 1939 — Section 96
High Courts04 Apr 1983
Shantilal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 39 CTR 317 : (1984) 145 ITR 789
Income Tax Act, 1961 — Section 64(1)
High Courts01 Apr 1983Allowed
Mohammad Ali Khan and Others Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1983 MP 141 : (1983) ILR (MP) 560 : (1983) JLJ 566 : (1983) 28 MPLJ 444
Madhya Pradesh Municipal Corporation (Preparation, Revision and Publication of Electoral Rolls and Selection of Councillors) Rules, 1963 — Rule 47Madhya Pradesh Municipal Corporation Act, 1956 — Section 20(2), 28
High Courts31 Mar 1983
Jagdish and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1984) CriLJ 79 : (1983) JLJ 730 : (1983) 28 MPLJ 759
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 167Factories Act, 1948 — Section 106