High Courts10 Mar 1983Allowed
Revabai Vs Sitaram
Madhya Pradesh High Court · (1984) JLJ 486
Hindu Succession Act, 1956 — Section 14(1)Hindu Womens Right to Property Act, 1937 — Section 3(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1983
261 judgments · page 11 of 14
High Courts10 Mar 1983Allowed
Kanhaiyalal Sahu and Others Vs The Collector, Tikamgarh and Others
Madhya Pradesh High Court · AIR 1984 MP 120
Constitution of India, 1950 — Article 14, 226
High Courts10 Mar 1983Allowed
Sunil Kumar Ghosh Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (1983) ACJ 737 : AIR 1983 MP 138 : (1983) ILR (MP) 452 : (1983) JLJ 484 : (1983) 28 MPLJ 437
Railways Act, 1890 — Section 82A
High Courts09 Mar 1983
Alyson Vs Rodney Valentine D'bras
Madhya Pradesh High Court · AIR 1983 MP 160
Divorce Act, 1869 — Section 10
High Courts09 Mar 1983
Bablu and Others Vs State of M.P.
Madhya Pradesh High Court · (1984) CriLJ 237
Penal Code, 1860 (IPC) — Section 302, 304, 325, 34
High Courts08 Mar 1983
Radhakishan Agrawal Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1983) 54 STC 118
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts08 Mar 1983
Jawaharlal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 36 CTR 101 : (1983) 144 ITR 620
General Clauses Act, 1897 — Section 13Income Tax Act, 1961 — Section 264, 64, 64(1)
High Courts07 Mar 1983
Mangilal and Another Vs Board of Revenue, Gwalior and Others
Madhya Pradesh High Court · (1983) JLJ 385 : (1983) 28 MPLJ 254
Constitution of India, 1950 — Article 141Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 36
High Courts03 Mar 1983
Munna Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1983) CriLJ 1868
Penal Code, 1860 (IPC) — Section 302
High Courts02 Mar 1983
Controller of Estate Duty Vs Dulichand Chopra
Madhya Pradesh High Court · (1984) 148 ITR 144
Estate Duty Act, 1953 — Section 34(1)
High Courts01 Mar 1983
Tivdilal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1984) CriLJ 285
Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 323
High Courts28 Feb 1983
Ratlam Bone Mills Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 147 ITR 148
Income Tax Act, 1961 — Section 40
High Courts28 Feb 1983Dismissed
New India Assurance Co. Ltd. Vs Nan Singh and Others
Madhya Pradesh High Court · (1986) 59 CompCas 919 : (1984) 1 LLJ 186
Workmens Compensation Act, 1923 — Section 2
High Courts27 Feb 1983Dismissed
State of Madhya Pradesh and others Vs Maharaja Martand Singh Joodeo
Madhya Pradesh High Court · (1984) MPLJ 274
Stamp Act, 1899 — Section 57(1)
High Courts27 Feb 1983Allowed
Dilip Kumar Vs State of M.P. and others
Madhya Pradesh High Court · (1983) JLJ 738
Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 149, 302, 307
High Courts26 Feb 1983
Commissioner of Sales Tax Vs Tansukhdas Madanlal
Madhya Pradesh High Court · (1983) ILR (MP) 522 : (1983) JLJ 547 : (1983) 28 MPLJ 733 : (1983) 28 MPLJ 192 : (1983) 53 STC 349
Madhya Pradesh General Sales Tax Act, 1958 — Section 38(5), 38(5)(a)
High Courts26 Feb 1983Allowed
Bhushanlal Sahu and Others Vs Jamunadas Sukhwani and Others
Madhya Pradesh High Court · AIR 1983 MP 168 : (1983) ILR (MP) 458 : (1983) JLJ 722 : (1983) 28 MPLJ 743
Madhya Pradesh Municipalities Act, 1961 — Section 19, 20, 21, 70
High Courts23 Feb 1983Allowed
Major K.D. Gupta Vs Union of India and another
Madhya Pradesh High Court · (1983) JLJ 458 : (1983) MPLJ 527
Army Act, 1950 — Section 27Constitution of India, 1950 — Article 14, 226, 32
High Courts23 Feb 1983
Arvind Kumar and Another Vs Income Tax Officer
Madhya Pradesh High Court · (1984) 41 CTR 116 : (1984) 146 ITR 437 : (1983) 13 TAXMAN 291
Income Tax Act, 1961 — Section 147
High Courts23 Feb 1983Allowed
Laxmi Kant Shukla Vs President, Birla Educational Society, Satna and another
Madhya Pradesh High Court · (1983) JLJ 609 : (1983) MPLJ 657
Madhya Pradesh Madhyamik Shiksha Adhiniyam, 1965 — Section 28