High Courts22 Feb 1983Allowed
Bhagwani Bai Vs Life Insurance Corporation of India, Jabalpur
Madhya Pradesh High Court · AIR 1984 MP 126
Contract Act, 1872 — Section 17, 18, 19Insurance Act, 1938 — Section 45
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1983
261 judgments · page 12 of 14
High Courts22 Feb 1983
Dharmendra Singh Vs The District Magistrate and Another
Madhya Pradesh High Court · (1983) CriLJ 1196 : (1983) 28 MPLJ 250
Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111National Security Act, 1980 — Section 3
High Courts22 Feb 1983Dismissed
Manakchand Nathuram Agrawal Vs Krishi Upaj Mandi Samiti, Itarsi
Madhya Pradesh High Court · (1983) ILR (MP) 357 : (1983) JLJ 349 : (1983) 28 MPLJ 188
Constitution of India, 1950 — Article 265Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 19(1), 2(m), 3, 4
High Courts22 Feb 1983Allowed
Singh Engineering Co. Jabalpur Vs Regional Director, Esic, Indore
Madhya Pradesh High Court · (1983) JLJ 352 : (1983) MPLJ 261
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14BEmployees State Insurance Act, 1948 — Section 75(g), 85B
High Courts17 Feb 1983Dismissed
Balwant Singh Vs Kailash Chandra Dubey
Madhya Pradesh High Court · AIR 1984 MP 63 : (1983) ILR (MP) 648 : (1983) JLJ 703 : (1983) 28 MPLJ 741
Madhya Pradesh Municipalities Act, 1961 — Section 19, 43(2), 43(5)
High Courts14 Feb 1983
Raja Vikramaditya Singh Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 146 ITR 372 : (1983) 14 TAXMAN 509
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts09 Feb 1983
Malwa Vanaspati and Chemical Co. Ltd. Vs The Commissioner of Sales Tax
Madhya Pradesh High Court · (1983) 54 STC 198
Madhya Pradesh General Sales Tax Act, 1958 — Section 43(1)
High Courts09 Feb 1983Dismissed
Zaheer Ahmed, Bhopal and Another Vs Hon'ble Kuladhipati, Bhopal University, Bhopal and Another
Madhya Pradesh High Court · AIR 1984 MP 26 : (1983) JLJ 716 : (1983) 28 MPLJ 723
Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 13(1), 13(2), 13(3)
High Courts09 Feb 1983Dismissed
Gyanchand Tarachand Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 15 TAXMAN 531
Income Tax Act, 1961 — Section 145(1), 256(2)
High Courts07 Feb 1983Dismissed
Kedarmal Sarda and Others Vs Sales Tax Officer and Others
Madhya Pradesh High Court · (1985) 58 STC 58
Central Sales Tax Act, 1956 — Section 7Constitution of India, 1950 — Article 226
High Courts04 Feb 1983
Manaklal Motilal Agrawal Vs Commissioner of Gift-tax
Madhya Pradesh High Court · (1984) 147 ITR 670 : (1983) 14 TAXMAN 372
High Courts02 Feb 1983Dismissed
Iron Steel Stock Holders Association Vs State of M.P. and Another
Madhya Pradesh High Court · (1985) 58 STC 205
Central Sales Tax Act, 1956 — Section 14Constitution of India, 1950 — Article 226
High Courts02 Feb 1983Dismissed
New India Assurance Co. Ltd. Vs Smt. Bismilla Bi and Others
Madhya Pradesh High Court · (1986) 59 CompCas 188
Motor Vehicles Act, 1939 — Section 110, 95, 96Workmens Compensation Act, 1923 — Section 10, 14, 19, 3
High Courts01 Feb 1983
Dashrath Prasad Dubey Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1986) 159 ITR 149
Income Tax Act, 1961 — Section 256(1), 271(1)
High Courts01 Feb 1983
Commissioner of Sales Tax Vs Ratlam Strawboard Mills Private Ltd.
Madhya Pradesh High Court · (1984) 55 STC 194
Madhya Pradesh General Sales Tax Act, 1958 — Section 44(1)
High Courts01 Feb 1983
Controller of Estate Duty Vs Prakashchand
Madhya Pradesh High Court · (1983) 35 CTR 419 : (1984) 147 ITR 1 : (1983) 13 TAXMAN 553
Estate Duty Act, 1953 — Section 34(1), 39
High Courts01 Feb 1983
Central Paints Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 34 CTR 287 : (1984) 146 ITR 212
Income Tax Act, 1961 — Section 37(2B)
High Courts31 Jan 1983Dismissed
Kevalchand Puranchand and another Vs Suganchand Puranchand
Madhya Pradesh High Court · (1983) JLJ 302 : (1983) MPLJ 381
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f), 12(1)(o)
High Courts31 Jan 1983
Gwalior Rayon Silk Mfg. (WVG.) Co. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 37 CTR 232 : (1983) 143 ITR 590 : (1983) JLJ 259 : (1983) 28 MPLJ 244 : (1983) 14 TAXMAN 343
Finance (No. 2) Act, 1962 — Section 2(5)Income Tax (Determination of Export Profits) Rules, 1962 — Rule 2(1), 2(3)
High Courts31 Jan 1983Dismissed
Vitthalrao Natthuji Mahale Vs State of M.P. and others
Madhya Pradesh High Court · (1984) JLJ 241 : (1984) MPLJ 251
Constitution of India, 1950 — Article 226