High Courts04 Jan 1983
State of Madhya Pradesh Vs Board of Revenue, Gwalior and Others
Madhya Pradesh High Court · AIR 1983 MP 111 : (1983) JLJ 206 : (1983) 28 MPLJ 148
Constitution of India, 1950 — Article 14, 226, 227, 31AContract Act, 1872 — Section 23Madhya Pradesh Ceiling on Agricultural Holdings (Amendment) Act, 1974 — Section 5, 6
