High Courts24 May 1983Dismissed
Naraindas Dubey Vs State of M.P. and others.
Madhya Pradesh High Court · (1984) JLJ 129
Madhya Pradesh Municipalities Act, 1961 — Section 344, 5
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1983
261 judgments · page 8 of 14
High Courts06 May 1983Allowed
Metal and Engineering Workers Union (AITUC), Bhilai Vs Himmat Steel Foundry Ltd., Durg and others
Madhya Pradesh High Court · (1984) JLJ 94 : (1984) MPLJ 134
Madhya Pradesh Industrial Relations Act, 1960 — Section 33
High Courts06 May 1983
Addl. Commissioner of Income Tax Vs Agarwal Timber and Bans Co.
Madhya Pradesh High Court · (1983) 36 CTR 97 : (1983) ILR (MP) 590 : (1983) 144 ITR 46 : (1983) 28 MPLJ 709 : (1983) 15 TAXMAN 465
Income Tax Act, 1961 — Section 41(2)
High Courts06 May 1983
Narayanaprasad Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1984) CriLJ 556 : (1984) JLJ 267 : (1983) 28 MPLJ 826
Prevention of Food Adulteration Act, 1954 — Section 10, 16
High Courts06 May 1983
Mariam Bee Vs Town and Country Development Authority
Madhya Pradesh High Court · (1984) 1 ACC 227 : (1984) JLJ 53
Employees Compensation Act, 1923 — Section 2, 30
High Courts06 May 1983
Tax Recovery Officer (Income Tax) and Ramakrishna Shenoy Vs Dilip Construction Co. and Another
Madhya Pradesh High Court · (1983) 36 CTR 104 : (1984) 148 ITR 599 : (1984) 17 TAXMAN 230
Income Tax Act, 1961 — Rule 16, 2, 31, 182(4), 189(3)
High Courts04 May 1983Allowed
Sevaram Totaram Pargir Vs Board of Revenue, M. P., Gwalior and another
Madhya Pradesh High Court · (1983) JLJ 615 : (1983) MPLJ 645
Madhya Pradesh Co-operative Societies Act, 1960 — Section 55, 55(2)
High Courts30 Apr 1983
Krishan Dayal Alias Keshavdayal and Another Vs Vishnu Prasad and Another
Madhya Pradesh High Court · (1984) 1 ACC 142
Motor Vehicles Act, 1939 — Section 110(D)
High Courts28 Apr 1983Dismissed
Restaurant Lee and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1983) ILR (MP) 606 : (1983) 28 MPLJ 543
Telegraph Act, 1885 — Section 7Wireless Telegraphy Act, 1933 — Section 10, 2(1)
High Courts27 Apr 1983
Commissioner of Sales Tax Vs Sanghai Finance Corporation
Madhya Pradesh High Court · (1984) ILR (MP) 285 : (1984) 55 STC 197
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts27 Apr 1983Dismissed
Chitram Company Private Ltd., Madras Vs Madhya Pradesh Electricity Board, Rampur, Jabalpur
Madhya Pradesh High Court · AIR 1984 MP 88 : (1983) ILR (MP) 572 : (1984) JLJ 310
High Courts26 Apr 1983
Pramod Chand Soni Trust Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 148 ITR 573 : (1983) 14 TAXMAN 304
Income Tax Act, 1961 — Section 164Trusts Act, 1882 — Section 17
High Courts26 Apr 1983
Pramodchand Soni Trust Vs Commissioner of Wealth Tax
Madhya Pradesh High Court · (1984) 148 ITR 617 : (1983) 14 TAXMAN 365
Trusts Act, 1882 — Section 17Wealth Tax Act, 1957 — Section 21(4)
High Courts22 Apr 1983Dismissed
Vijay Singh Thakur Kunwar Singh Vs State of M P. and another
Madhya Pradesh High Court · (1983) JLJ 514 : (1983) MPLJ 621
Madhya Pradesh Rajya Suraksha Tatha Lok Vyavastha Adhiniyam, 1980 — Section 15(1)Penal Code, 1860 (IPC) — Section 506
High Courts22 Apr 1983
Chironjilal Phulchand and another Vs Ghanshyam Das Sharma and others
Madhya Pradesh High Court · (1983) JLJ 526 : (1983) MPLJ 595
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(a)
High Courts22 Apr 1983
Commissioner of Income Tax Vs Shiv Narain Shivhare
Madhya Pradesh High Court · (1985) 46 CTR 75 : (1986) ILR (MP) 34 : (1985) 156 ITR 803 : (1984) JLJ 557 : (1985) 23 TAXMAN 484
Income Tax Act, 1961 — Section 256(2), 271(1)
High Courts20 Apr 1983Dismissed
Sahara India Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1983 MP 128 : (1983) ILR (MP) 627 : (1983) 28 MPLJ 435
Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 2
High Courts20 Apr 1983Partly Allowed
Bombay Scooters, Chhindwara Vs The Collector, Chhindwara District, Chhindwara and Another
Madhya Pradesh High Court · AIR 1983 MP 153 : (1983) ILR (MP) 618 : (1983) 28 MPLJ 572
Madhya Pradesh Lottery (Niyantran Tatha Kar) Adhiniyam, 1973 — Section 6, 7Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 2, 3
High Courts20 Apr 1983
Late Gulabchand Manakchand Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 148 ITR 404 : (1983) 14 TAXMAN 470
Income Tax Act, 1961 — Section 144B, 144B(4), 153
High Courts20 Apr 1983
Naraindas Vs Commissioner of Income Tax and Others
Madhya Pradesh High Court · (1983) 35 CTR 310 : (1983) ILR (MP) 479 : (1984) 148 ITR 567 : (1983) 28 MPLJ 753 : (1983) 14 TAXMAN 447
Income Tax Act, 1961 — Section 132