High Courts25 Jul 1983
Vimalchand Prakashchand Vs Commissioner of Sales Tax, M.P.
Madhya Pradesh High Court · (1984) MPLJ 656
Madhya Pradesh General Sales Tax Act, 1958 — Section 43(1), 44(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1983
261 judgments · page 6 of 14
High Courts25 Jul 1983
Controller of Estate Duty Vs Bansidhar Singhal
Madhya Pradesh High Court · (1984) 150 ITR 17 : (1984) 17 TAXMAN 338
Estate Duty Act, 1953 — Section 2(15)
High Courts25 Jul 1983Allowed
The Bhopal Sugar Industries Ltd. and Another Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1984 MP 34 : (1984) ILR (MP) 86 : (1983) JLJ 706
Madhya Pradesh General Clauses Act, 1957 — Section 2(31)Madhya Pradesh Land Revenue Code, 1959 — Section 2, 2(2)Madhya Pradesh Motor Vehicles Taxation Act, 1947 — Section 11(2)
High Courts25 Jul 1983
Rambagas Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1984) CriLJ 1068
Penal Code, 1860 (IPC) — Section 302
High Courts25 Jul 1983
Jheena and Another Vs State of M.P.
Madhya Pradesh High Court · (1984) CriLJ 1375
High Courts21 Jul 1983Dismissed
The Gwalior Rayon Silk Mfg. (WVG.) Co. Limited Vs The Collector of Central Excise and Others
Madhya Pradesh High Court · (1989) 20 ECC 117 : (1987) 12 ECR 1053
Constitution of India, 1950 — Article 226
High Courts20 Jul 1983
Food Corporation of India Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1984) ILR (MP) 273 : (1983) JLJ 640 : (1983) 28 MPLJ 880 : (1983) 54 STC 332
Central Sales Tax Act, 1956 — Section 9
High Courts19 Jul 1983Allowed
State of M. P. Vs Devendra Kumar Pandya
Madhya Pradesh High Court · (1983) MPLJ 778
Penal Code, 1860 (IPC) — Section 406, 420
High Courts19 Jul 1983Allowed
Nandkishore and Others Vs Competent Authority under Urban Land Ceiling and Regulation Act, 1976 and Others
Madhya Pradesh High Court · AIR 1983 MP 145
Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 26
High Courts18 Jul 1983
Rai Saheb Seth Ghisalal Modi Family Trust Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 149 ITR 724
Hindu Succession Act, 1956 — Section 8Income Tax Act, 1961 — Section 164, 164(1), 166
High Courts18 Jul 1983Allowed
Ram Kumar Vs Umedram Bora and Co. and Others
Madhya Pradesh High Court · (1986) 59 CompCas 892
Motor Vehicles Act, 1939 — Section 110A(3)
High Courts15 Jul 1983Dismissed
Assistant Collector of Central Excise, I.D.O. Vs Nirmal Kumar Jain
Madhya Pradesh High Court · (1983) 14 ELT 2194
Gold (Control) Act, 1968 — Section 8(1), 85
High Courts15 Jul 1983Allowed
Anil Vs Additional Chief Secretary, Government of M.P. and Others
Madhya Pradesh High Court · (1987) 30 ELT 429
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 11(1), 3(1)Constitution of India, 1950 — Article 226
High Courts14 Jul 1983
Commissioner of Income Tax Vs M/s Karelal Kundanlal trust Sagar
Madhya Pradesh High Court · (1984) JLJ 20
Income Tax Act, 1961 — Section 161(1), 256(2)
High Courts14 Jul 1983Dismissed
Daya Prasad and Another Vs Election Officer-cum-B.D.O. and Others
Madhya Pradesh High Court · AIR 1984 MP 13 : (1983) JLJ 794 : (1983) 28 MPLJ 713
Constitution of India, 1950 — Article 226Madhya Pradesh General Clauses Act, 1957 — Section 25Madhya Pradesh Panchayat Adhiniyam, 1981 — Section 117, 117(3)
High Courts14 Jul 1983
Commissioner of Sales Tax Vs Steel Tubes of India Ltd.
Madhya Pradesh High Court · (1984) 55 STC 245
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts13 Jul 1983
Kirtan Vs State of M.P.
Madhya Pradesh High Court · (1984) CriLJ 1069
Penal Code, 1860 (IPC) — Section 302, 304
High Courts13 Jul 1983
Commissioner of Income Tax Vs Karelal Kundanlal Trust
Madhya Pradesh High Court · (1984) 16 TAXMAN 146
Income Tax Act, 1961 — Section 160, 160(1), 160(iv), 161, 161(1)Wealth Tax Act, 1957 — Section 21
High Courts13 Jul 1983
Sagar Automotives (P.) Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 18 TAXMAN 129
Companies Act, 1956 — Section 28Income Tax Act, 1961 — Section 143(3), 198, 263, 3, 3(1)(iii)
High Courts11 Jul 1983
Smt. Kunjami Bheeme Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1984) CriLJ 1374
Penal Code, 1860 (IPC) — Section 302