High Courts12 Sept 1983
Manjuladevi Tody Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1984) 40 CTR 363 : (1984) 150 ITR 684
Wealth Tax Act, 1957 — Section 18(1), 18(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1983
261 judgments · page 4 of 14
High Courts09 Sept 1983Allowed
Sitaram Vs Mathuralal
Madhya Pradesh High Court · AIR 1984 MP 58 : (1984) ILR (MP) 601 : (1984) JLJ 239 : (1985) 30 MPLJ 329 : (1985) MPLJ 329
Evidence Act, 1872 — Section 3Stamp Act, 1899 — Article 49, 3A
High Courts09 Sept 1983
M.V. Kibe Vs Commissioner of Wealth Tax
Madhya Pradesh High Court · (1984) 150 ITR 488 : (1985) 22 TAXMAN 216
Wealth Tax Act, 1957 — Section 16A, 17(1), 27(1), 27(3)
High Courts09 Sept 1983Allowed
K.L. Jain, Deputy Secretary to Government of M.P., Tribal and Harijan Welfare Dept., Bhopal Vs Union of India
Madhya Pradesh High Court · (1983) JLJ 773 : (1984) MPLJ 284
Administrative Service (Regulation of Seniority) Rules, 1954 — Rule 3
High Courts08 Sept 1983Dismissed
Bilquis Bai Vs Sher Khan Ilahi Bux
Madhya Pradesh High Court · (1983) MPLJ 873
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts08 Sept 1983Allowed
Madhya Pradesh State Road Transport Corporation, Bhopal Vs State Government of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1984 MP 64 : (1984) ILR (MP) 148 : (1984) JLJ 270
Madhya Pradesh Motor Vehicles Rules, 1994 — Rule 135(2)Motor Vehicles Act, 1939 — Section 68D(1)
High Courts08 Sept 1983
Laxminarayan Maharaj and Another Vs Commissioner of Income Tax and Others
Madhya Pradesh High Court · (1983) 37 CTR 240 : (1983) ILR (MP) 684 : (1984) 150 ITR 465 : (1984) JLJ 26 : (1983) 28 MPLJ 823 : (1984) 17 TAXMAN 80
Income Tax Act, 1961 — Section 12A, 12A(5)Income Tax Rules, 1962 — Rule 17, 17A
High Courts08 Sept 1983Dismissed
Badri Prasad Puran Badhai Vs Bala Prasad Mool Chand Sahu and others
Madhya Pradesh High Court · (1985) JLJ 414 : (1985) MPLJ 258
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Sept 1983
Commissioner of Income Tax Vs Gwalior Sugar Company Limited
Madhya Pradesh High Court · (1984) 42 CTR 69 : (1984) 150 ITR 320
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(2), 37(1)
High Courts05 Sept 1983
Girdharilal Nannelal and Sukhlal Jhamaklal Vs Commissioner of Income Tax Commissioner of Income Tax Vs Ramkishan Bhojraj and Alim Beg
Madhya Pradesh High Court · (1984) 38 CTR 258 : (1983) ILR (MP) 657 : (1984) 147 ITR 529 : (1984) JLJ 111 : (1983) 28 MPLJ 888
Income Tax Act, 1961 — Section 187, 187(2), 188
High Courts03 Sept 1983Dismissed
Bilquis Bai Vs Sher Khan
Madhya Pradesh High Court · (1984) JLJ 152
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts02 Sept 1983Allowed
Manoj Tin Containers Vs Union of India and Another
Madhya Pradesh High Court · (1984) 2 ECC 286 : (1985) 5 ECR 214 : (1984) 15 ELT 80
Constitution of India, 1950 — Article 226, 227
High Courts01 Sept 1983
Ratanlal Rajmistri Vs Mohanlal Verma and Another
Madhya Pradesh High Court · (1984) 1 ACC 23
Employees Compensation Act, 1923 — Section 30
High Courts30 Aug 1983
State of M.P. Vs L.C. Bahirani and others
Madhya Pradesh High Court · (1984) JLJ 124 : (1983) MPLJ 835
Contempt of Courts Act, 1971 — Section 15(3)Essential Commodities Act, 1955 — Section 6A
High Courts30 Aug 1983
Haji Fatma Bee Vs Prahlad Singh
Madhya Pradesh High Court · AIR 1985 MP 1 : (1978) ILR (MP) 259 : (1985) JLJ 9
Contract Act, 1872 — Section 65Madhya Pradesh Land Revenue Code, 1959 — Section 165Transfer of Property Act, 1882 — Section 58, 62
High Courts29 Aug 1983
Kanhaiyalal and Ramswaroop Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 149 ITR 158 : (1985) 20 TAXMAN 181
Constitution of India, 1950 — Article 134AIncome Tax Act, 1961 — Section 54
High Courts26 Aug 1983
Sampatlal and Sons Vs Commissioner of Income Tax and Others
Madhya Pradesh High Court · (1983) 36 CTR 293 : (1984) ILR (MP) 158 : (1984) 150 ITR 191 : (1983) JLJ 790 : (1983) 28 MPLJ 795 : (1984) 16 TAXMAN 144
Income Tax Act, 1961 — Section 132, 132(10), 132(8)
High Courts26 Aug 1983
Abhinendra Kumar and Others Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 37 CTR 59 : (1984) 150 ITR 189 : (1984) 16 TAXMAN 392
Income Tax Act, 1961 — Section 154, 33
High Courts25 Aug 1983Dismissed
New India Assurance Co. Ltd. Vs Lakshmi Bai and Others
Madhya Pradesh High Court · (1985) ACJ 138 : (1986) 60 CompCas 1024
Motor Vehicles Act, 1939 — Section 110C(2A)
High Courts25 Aug 1983
Motiram Pesumal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 149 ITR 786