High Courts21 Sept 1983Dismissed
Damodar Singh Vs Draupadibai and Others
Madhya Pradesh High Court · (1987) 61 CompCas 350
Motor Vehicles Act, 1939 — Section 95(4), 96(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1983
261 judgments · page 3 of 14
High Courts20 Sept 1983Allowed
Jagdish Prasad Pooranchand Vs Commissioner of Sales Tax and Others
Madhya Pradesh High Court · (1985) 58 STC 47
Constitution of India, 1950 — Article 226
High Courts20 Sept 1983
Kimtee Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 40 CTR 105 : (1985) 151 ITR 73
Income Tax Act, 1961 — Section 144B
High Courts20 Sept 1983
Keshar Singh Vs State of M.P.
Madhya Pradesh High Court · AIR 1984 MP 50
Forest Act, 1927 — Section 68(2), 76Madhya Pradesh Transit (Forest Produce) Rules, 1961 — Rule 27Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 11, 5
High Courts19 Sept 1983Allowed
Ramchandra Chouthe Vs State of M.P. and others
Madhya Pradesh High Court · (1983) MPLJ 749
High Courts19 Sept 1983Allowed
Intzar @ Mota and another Vs State of M. P.
Madhya Pradesh High Court · (1984) JLJ 212 : (1983) MPLJ 855
Penal Code, 1860 (IPC) — Section 342, 354, 363, 366, 506
High Courts19 Sept 1983Allowed
Vijay Kumar and Others Vs Sunderlal and Others
Madhya Pradesh High Court · AIR 1984 MP 40 : (1984) JLJ 71 : (1983) 28 MPLJ 762
Madhya Pradesh Co-operative Societies Act, 1960 — Section 53, 53(1)
High Courts19 Sept 1983
State of Madhya Pradesh Vs Bhama Devi and Others
Madhya Pradesh High Court · (1984) 1 ACC 245
Fatal Accidents Act, 1855 — Section 2
High Courts19 Sept 1983Allowed
Durgaprasad Verma and Others Vs K.P. Dixit
Madhya Pradesh High Court · AIR 1984 MP 20 : (1983) ILR (MP) 599 : (1984) JLJ 10 : (1983) 28 MPLJ 829
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 39
High Courts16 Sept 1983
Kaushalya Bai and Others Vs Simplex Metalics and Others
Madhya Pradesh High Court · (1984) 1 ACC 201
Fatal Accidents Act, 1855 — Section 1A, 2
High Courts16 Sept 1983Dismissed
Lilasons Breweries (P.) Ltd. Bhopal Vs State of M. P. and others
Madhya Pradesh High Court · (1984) JLJ 278 : (1983) MPLJ 860
Madhya Pradesh Excise Act, 1915 — Section 13
High Courts16 Sept 1983
Commissioner of Income Tax Vs Chopda Trading Co.
Madhya Pradesh High Court · (1983) 37 CTR 243 : (1984) 146 ITR 583 : (1984) 17 TAXMAN 58
Income Tax Act, 1961 — Section 263
High Courts15 Sept 1983Allowed
M.P. State Road Transport Corporation, Bhopal Vs State Industrial Court, M.P., Indore and others
Madhya Pradesh High Court · (1984) ILR (MP) 80 : (1984) JLJ 263 : (1984) MPLJ 104
Constitution of India, 1950 — Article 226
High Courts14 Sept 1983Dismissed
Madhu Mittal, daughter of J.S. Mittal Vs State of M.P. and others
Madhya Pradesh High Court · (1984) MPLJ 56
Constitution of India, 1950 — Article 14, 15
High Courts13 Sept 1983Allowed
Ali Hussain Asgar Ali Vs State of M.P. and another
Madhya Pradesh High Court · (1984) ILR (MP) 579 : (1984) JLJ 67 : (1983) MPLJ 775
Constitution of India, 1950 — Article 309
High Courts13 Sept 1983Allowed
Hajarilal Vs Divisional Forest Officer, Dhar and Another
Madhya Pradesh High Court · AIR 1983 MP 166
Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 19, 19(1)
High Courts13 Sept 1983Allowed
Shyambabu Chandrashekhar Sharma Vs State of M. P. and others
Madhya Pradesh High Court · (1983) MPLJ 787
Madhya Pradesh Police Regulations — Regulation 214(ii)
High Courts13 Sept 1983
Sawandas Devram Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 37 CTR 178 : (1984) 150 ITR 576 : (1984) 16 TAXMAN 368
High Courts13 Sept 1983Allowed
Nannu Singh Nahar Singh Rajput and others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1985) JLJ 651 : (1985) MPLJ 268
Penal Code, 1860 (IPC) — Section 147, 429, 435
High Courts12 Sept 1983Dismissed
National Textile Corpn. Ltd. Vs Income Tax Officer
Madhya Pradesh High Court · (1984) 19 TAXMAN 256
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 240Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 32, 6