High Courts28 Oct 1983Allowed

Union of India (UOI) Vs Gulabrao

Madhya Pradesh High Court · (1985) 19 ELT 371

Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 135(1)Gold (Control) Act, 1968 — Section 85(1)
High Courts04 Oct 1983

State of M.P. Vs Kalyanmal Agrawal

Madhya Pradesh High Court · (1985) CriLJ 733 : (1984) ILR (MP) 106 : (1984) JLJ 548

Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 13, 16, 7