High Courts01 Apr 1982
Bjharilal Tikaram Vs Government of Madhya Pradesh
Madhya Pradesh High Court · (1983) JLJ 757 : (1983) MPLJ 553
Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 — Section 55(1), 55(2)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1982
267 judgments · page 9 of 14
High Courts01 Apr 1982
Malwa Mills Karamchari Parasper Sahakari Sanstha Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 140 ITR 379 : (1982) 27 MPLJ 745 : (1983) 13 TAXMAN 205
Income Tax Act, 1961 — Section 36(1), 80P(1), 80P(2)
High Courts31 Mar 1982
M.P. State Road Transport Corporation Vs Ram Singh and Others
Madhya Pradesh High Court · (1985) 1 ACC 41
Motor Vehicles Act, 1988 — Section 110D
High Courts31 Mar 1982
Mahant Ishwari Sharan Deo Guru Ramcharandas Vs State of Madhya Pradesh
Madhya Pradesh High Court · AIR 1982 MP 177 : (1982) JLJ 495 : (1982) 27 MPLJ 463
Stamp Act, 1899 — Section 47A, 47A(4), 56, 57, 59
High Courts31 Mar 1982
Commissioner of Income Tax Vs Devilal Shankardayal
Madhya Pradesh High Court · (1983) 33 CTR 253 : (1983) 140 ITR 413
Income Tax Act, 1961 — Section 184(7), 246(1)
High Courts25 Mar 1982
Dhanpat Pitamberlal Patni Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 28 CTR 286 : (1983) 144 ITR 874 : (1982) 11 TAXMAN 63
Income Tax Act, 1961 — Section 184(4), 184(7), 184(8), 185(1), 246
High Courts24 Mar 1982
Commissioner of Sales Tax Vs Bombay Garage
Madhya Pradesh High Court · (1984) 57 STC 67
Central Sales Tax Act, 1956 — Section 10, 10A
High Courts24 Mar 1982
Commissioner of Wealth-tax Vs Smt. Premlatabai and Smt. Sajjanbai
Madhya Pradesh High Court · (1982) 31 CTR 188 : (1982) 137 ITR 329 : (1983) 12 TAXMAN 203
Wealth Tax Act, 1957 — Section 5(1)
High Courts24 Mar 1982Dismissed
Naresh Chandra Jain Vs Kishanlal Shivcharan
Madhya Pradesh High Court · (1983) MPLJ 429
Transfer of Property Act, 1882 — Section 106, 12, 12(1)(a), 12(1)(b), 12(1)(c)
High Courts23 Mar 1982Allowed
Shankarlal Vs M.P. State Road Transport Corporation and Another
Madhya Pradesh High Court · (1983) ACJ 447
Motor Vehicles Act, 1988 — Section 110D
High Courts23 Mar 1982
Addl. Commissioner of Income Tax Vs Jeewandas Gyanchand
Madhya Pradesh High Court · (1982) 03 MP CK 0012
Income Tax Act, 1961 — Section 271(1)(c)
High Courts22 Mar 1982
Bondal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1983) CriLJ 607 : (1982) ILR (MP) 1067 : (1983) JLJ 65 : (1982) 27 MPLJ 725
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 209, 227, 228Penal Code, 1860 (IPC) — Section 148, 306, 324, 330, 336
High Courts22 Mar 1982
Commissioner of Income Tax Vs Prakashchandra Agrawal
Madhya Pradesh High Court · (1985) 152 ITR 14
Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1)
High Courts22 Mar 1982
Bharat Engineering and Foundry Works Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (1984) 57 STC 296
Constitution of India, 1950 — Article 226
High Courts22 Mar 1982
Addl. Commissioner of Income Tax Vs Jeewandas Gyanchand
Madhya Pradesh High Court · (1983) 144 ITR 881 : (1982) 11 TAXMAN 76
Income Tax Act, 1961 — Section 271(1)
High Courts20 Mar 1982
Omprakash and Others Vs Union of India (UOI) and Another
Madhya Pradesh High Court · (1982) 30 CTR 129 : (1983) 144 ITR 247 : (1982) 27 MPLJ 763 : (1982) 11 TAXMAN 224
Income Tax Act, 1922 — Section 25A, 46Income Tax Act, 1961 — Section 281
High Courts19 Mar 1982
Shikharchand Jain Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 29 CTR 70 : (1983) ILR (MP) 295 : (1983) 140 ITR 552 : (1982) 27 MPLJ 644 : (1982) 11 TAXMAN 124
Income Tax Act, 1961 — Section 23(3)
High Courts19 Mar 1982Allowed
M/s. Shyamsunder Vs Narbada Bus Servicers Others
Madhya Pradesh High Court · (1982) ACJ 306
High Courts18 Mar 1982Dismissed
Bhailal Jagatram and another Vs Shadilal Ram Rakhamal
Madhya Pradesh High Court · (1982) JLJ 629 : (1982) MPLJ 540
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 10, 12, 12(1)(f), 12(6), 12(6)(b)
High Courts17 Mar 1982
Hindusthan Electrographites Ltd. Vs Inspecting Assistant Commissioner of Income Tax and Others
Madhya Pradesh High Court · (1984) 145 ITR 84
Double Taxation Between India and France — Article 15, 16, 7Income Tax Act, 1961 — Section 90