COURT ARCHIVE

Madhya Pradesh High Court judgments, 1982

267 judgments · page 14 of 14

High Courts13 Jan 1982Dismissed

Gordhandas Mohandas Kukreja Vs State of M. P. and others

Madhya Pradesh High Court · (1983) JLJ 615 : (1983) MPLJ 394

Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3

High Courts12 Jan 1982

Madhya Pradesh High Court · (1983) 52 STC 224

Central Sales Tax Act, 1956 — Section 6

High Courts12 Jan 1982Dismissed

Madhya Pradesh High Court · AIR 1982 MP 108

Constitution of India, 1950 — Article 225Representation of the People Act, 1951 — Section 81, 87States Reorganisation Act, 1956 — Section 51

High Courts12 Jan 1982Allowed

Madhya Pradesh High Court · (1985) JLJ 447 : (1986) MPLJ 599

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(f), 12(1)(h)

High Courts10 Jan 1982Dismissed

Madhya Pradesh High Court · (1982) JLJ 279

Constitution of India, 1950 — Article 141, 226

High Courts05 Jan 1982

Madhya Pradesh High Court · (1982) JLJ 349 : (1982) 2 LLJ 84 : (1982) 27 MPLJ 139

COMPANIES ACT, 1956 — Section 14Constitution of India, 1950 — Article 226

High Courts05 Jan 1982

Madhya Pradesh High Court · (1982) ILR (MP) 831 : (1982) 138 ITR 666 : (1982) JLJ 760 : (1983) 28 MPLJ 300

Income Tax Act, 1961 — Section 41(2)