COURT ARCHIVE

Madhya Pradesh High Court judgments, 1982

267 judgments · page 8 of 14

High Courts21 Apr 1982

COMMISSIONER OF Income Tax M. P. Vs BADRI PRASAD AGARWAL.

Madhya Pradesh High Court · (1983) 29 CTR 341 : (1982) 29 CTR 341 : (1982) ILR (MP) 1086 : (1983) 142 ITR 353 : (1982) 27 MPLJ 796 : (1983) 12 TAXMAN 73

Central Sales Tax Act, 1956 — Section 15Income Tax Act, 1961 — Section 64, 70

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High Courts20 Apr 1982Allowed

Yograi Beliramji Sachdeva Vs National Textile Corporation Ltd. (M.P.) and another

Madhya Pradesh High Court · (1983) MPLJ 789

Constitution of India, 1950 — Article 226Sick Undertakings (Nationalisation) Act, 1974 — Section 3(1), 32

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High Courts20 Apr 1982Allowed

Rambabu Ghasilal Goyal Vs Bhagirath Prasad Basantilal

Madhya Pradesh High Court · (1983) JLJ 535 : (1983) MPLJ 455

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 9 Rule 7

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High Courts17 Apr 1982

Commissioner of Income Tax Vs Dhannamal

Madhya Pradesh High Court · (1982) 29 CTR 340 : (1984) 148 ITR 141 : (1983) 12 TAXMAN 59

Income Tax Act, 1961 — Section 64

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High Courts17 Apr 1982

Umashankar Mishra Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) 29 CTR 71 : (1982) 136 ITR 330 : (1982) 11 TAXMAN 75

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1(3)Income Tax Act, 1961 — Section 271(1), 282, 292B

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High Courts16 Apr 1982

Jalam Chand Mangilal (No. 2) Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1983) 33 CTR 29 : (1982) 138 ITR 347

Income Tax Act, 1961 — Section 40

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High Courts16 Apr 1982Allowed

Lakhmi Chand Rathore Vs The State Transport Appellate Tribunal, Gwalior and Others

Madhya Pradesh High Court · AIR 1982 MP 156 : (1982) JLJ 773 : (1982) 27 MPLJ 439

Motor Vehicles (National Permits) Rules, 1975 — Rule 6(1)Motor Vehicles Act, 1939 — Section 55, 63C

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High Courts16 Apr 1982

Addl. Commissioner of Income Tax Vs Moti Singh

Madhya Pradesh High Court · (1982) 29 CTR 330 : (1983) 144 ITR 133

Income Tax Act, 1961 — Section 271(1)

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High Courts15 Apr 1982

Commissioner of Income Tax Vs Liquidator of Ratlam Electric Supply and Weaving Mills Co. Ltd.

Madhya Pradesh High Court · (1982) 138 ITR 184 : (1983) 14 TAXMAN 411

Companies Act, 1956 — Section 487

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High Courts12 Apr 1982

Commissioner of Wealth-tax Vs Smt. Vimlabai Kantilal Porwal

Madhya Pradesh High Court · (1983) 34 CTR 304 : (1983) 141 ITR 484 : (1982) 11 TAXMAN 157

Wealth Tax Act, 1957 — Section 5(1)

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High Courts12 Apr 1982Allowed

Parvati Bai and another Vs Ayodhia Prasad Jain

Madhya Pradesh High Court · (1986) JLJ 24 : (1985) MPLJ 703

Contract Act, 1872 — Section 74

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High Courts09 Apr 1982Dismissed

J. Jacobs Vs Dr. S.C. Barat

Madhya Pradesh High Court · AIR 1983 MP 15 : (1982) ILR (MP) 963

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100Madhya Bharat Accommodation Control Act, 1955 — Section 12, 12(1), 13, 13(2), 13(3)

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High Courts09 Apr 1982Allowed

State Bank of India, Bombay and another Vs R. K. Jain and others

Madhya Pradesh High Court · (1982) JLJ 536 : (1982) MPLJ 476

Letters Patent Act, 1865 — Clause 10State Bank of India Act, 1955 — Section 17, 30

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High Courts09 Apr 1982

Laxmibai Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) 11 TAXMAN 147

Income Tax Act, 1961 — Section 271(1)(c), 41(2)

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High Courts09 Apr 1982

Smt. Laxmiba (L.R. for Shri Ganesh Das Narang) Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1983) 144 ITR 82

Income Tax Act, 1961 — Section 271(1), 41(2)

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High Courts08 Apr 1982Dismissed

Mohd. Ramjan Vs Smt. Sharifanbai

Madhya Pradesh High Court · AIR 1983 MP 34 : (1983) JLJ 659 : (1982) 27 MPLJ 350

Motor Vehicles Act, 1939 — Section 110B

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High Courts07 Apr 1982

Commissioner of Income Tax Vs Kum. Satya Setia

Madhya Pradesh High Court · (1983) 37 CTR 66 : (1983) 143 ITR 486 : (1983) 15 TAXMAN 345

Appellate Tribunal Rules, 1963 — Rule 29Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts07 Apr 1982

Premchand Jain Vs Controller of Estate Duty

Madhya Pradesh High Court · (1982) 29 CTR 331 : (1982) 29 CTR 33 : (1983) ILR (MP) 352 : (1983) 144 ITR 41 : (1983) 28 MPLJ 200 : (1983) 12 TAXMAN 95

Estate Duty Act, 1953 — Section 2(15)

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High Courts01 Apr 1982

COMMISSIONER OF Income Tax Vs MANAGER, MADHYA PRADESH STATE CO-OPERATIVE DEVELOPMENT BANK LTD.

Madhya Pradesh High Court · (1982) 31 CTR 187 : (1982) 137 ITR 230 : (1982) 11 TAXMAN 226

Income Tax Act, 1961 — Section 192, 201, 206, 4

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High Courts01 Apr 1982

Commissioner of Income Tax Vs Manager, Madhya Pradesh State Co-operative Development Bank Ltd.

Madhya Pradesh High Court · (1982) 187 ITR 230

Income Tax Act, 1961 — Section 192, 201

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