High Courts13 Jul 1982
Commissioner of Income Tax Vs Tej Kumar Sethi (HUF)
Madhya Pradesh High Court · (1983) 143 ITR 757
Income Tax Act, 1961 — Section 154, 154(3), 155, 155(1)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1982
267 judgments · page 6 of 14
High Courts13 Jul 1982
Commissioner of Income Tax Vs Princess Usha Trust
Madhya Pradesh High Court · (1984) 145 ITR 203 : (1985) 22 TAXMAN 472
Income Tax Act, 1961 — Section 144B, 256(2), 263
High Courts09 Jul 1982
Mulji Udhavji Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 145 ITR 575 : (1983) 14 TAXMAN 510
Income Tax Act, 1961 — Section 145(1)
High Courts08 Jul 1982
Jeevjeebai Shinde, Indore Vs Commissioner of Income Tax, M. P. Bhopal
Madhya Pradesh High Court · (1982) MPLJ 544
Income Tax Act, 1961 — Section 256(1)Madhya Pradesh Town Improvement Trust Act, 1961 — Section 71
High Courts05 Jul 1982
Commissioner of Income Tax Vs Princess Usha Trust
Madhya Pradesh High Court · (1984) 145 ITR 201
Income Tax Act, 1961 — Section 256(2)
High Courts05 Jul 1982
Commissioner of Sales Tax Vs Jayantilal Mannilal
Madhya Pradesh High Court · (1983) 52 STC 188
Madhya Pradesh General Sales Tax Act, 1958 — Section 44
High Courts02 Jul 1982
Jiwajirao Sugar Co. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 144 ITR 729
Finance Act, 1975 — Section 40A(7)Income Tax Act, 1961 — Section 40A(7)
High Courts02 Jul 1982
Commissioner of Sales Tax Vs New Bharat Spun Pipe and Cement Industries
Madhya Pradesh High Court · (1982) 51 STC 352
Madhya Pradesh General Sales Tax Act, 1958 — Entry 56
High Courts02 Jul 1982Dismissed
Arun Kumar Pateria and Another Vs Vikram University, Ujjain and Others
Madhya Pradesh High Court · AIR 1982 MP 217 : (1982) JLJ 781 : (1982) 27 MPLJ 484
Constitution of India, 1950 — Article 226Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 38
High Courts02 Jul 1982
D and H Secheron Electrodes Pvt. Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 142 ITR 528
Income Tax Act, 1961 — Section 36(1)
High Courts02 Jul 1982
Commissioner of Sales Tax, Madhya Pradesh Vs New Bharat Spun Pipe and Cement Industries
Madhya Pradesh High Court · (1982) 07 MP CK 0001
High Courts30 Jun 1982
Commissioner of Income Tax Vs Devkinandan Bhandari
Madhya Pradesh High Court · (1983) 35 CTR 44 : (1983) 144 ITR 178 : (1982) 11 TAXMAN 149
Income Tax Act, 1961 — Section 271(1)
High Courts30 Jun 1982
Commissioner of Income Tax Vs Damoh Co-operative Marketing Society Ltd.
Madhya Pradesh High Court · (1982) 30 CTR 314 : (1984) 145 ITR 572 : (1983) 12 TAXMAN 194
Income Tax Act, 1961 — Section 143(3), 144B, 263
High Courts30 Jun 1982
Smt. Prabha Rajya Lakshmi Vs Wealth-tax Officer, A-Ward and Another
Madhya Pradesh High Court · (1983) 37 CTR 226 : (1983) 144 ITR 180 : (1984) 16 TAXMAN 116
Wealth Tax Act, 1957 — Section 17(1)
High Courts28 Jun 1982
COMMISSIONER OF INCOME TAX Vs USHA DEVI.
Madhya Pradesh High Court · (1983) 35 CTR 52
Income Tax Act, 1961 — Section 154
High Courts28 Jun 1982Allowed
Jogendra Singh Vs Vikram University, Ujjain and Others
Madhya Pradesh High Court · AIR 1982 MP 202
Madhya Pradesh Vishwavidyalaya Adhiniyam, 1973 — Section 15(2)
High Courts28 Jun 1982Allowed
Rahman Khan Ameerkhan Vs The Board of Revenue at Gwalior and others
Madhya Pradesh High Court · (1985) JLJ 402 : (1985) MPLJ 647
Madhya Pradesh Land Revenue Code, 1959 — Section 178
High Courts26 Jun 1982
Chhotelal Vs Dhalloomal Sindhi and Others
Madhya Pradesh High Court · (1985) 1 ACC 15
Employees Compensation Act, 1923 — Section 3, 30, 4, 4A
High Courts26 Jun 1982Partly Allowed
Chottelal Vs Dhalloomal Sindhi and Others
Madhya Pradesh High Court · (1984) ACJ 591 : (1986) 60 CompCas 937
Workmens Compensation Act, 1923 — Section 3(5)Motor Vehicles Act, 1939 — Section 96
High Courts24 Jun 1982
Bala Prasad Kundanlal Agarwal Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 145 ITR 560
Income Tax Act, 1961 — Section 185, 256(1)