High Courts13 Sept 1982
Commissioner of Wealth-tax Vs Kekatpure Ginning and Pressing Factory
Madhya Pradesh High Court · (1982) 31 CTR 287 : (1984) 145 ITR 813
Wealth Tax Act, 1957 — Section 18(1), 18(2A)
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1982
267 judgments · page 4 of 14
High Courts10 Sept 1982
Narbada Ice Factory Vs Commissioner of Sales Tax
Madhya Pradesh High Court · (1985) 58 STC 363
Madhya Pradesh General Sales Tax Act, 1958 — Section 18(7)
High Courts07 Sept 1982
Commissioner of Sales Tax Vs Mandsaur Cement Pipe Factory
Madhya Pradesh High Court · (1983) 54 STC 112
Madhya Pradesh General Sales Tax Act, 1958 — Entry 56
High Courts07 Sept 1982
Vasant Diwakar Patrikar and Others Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1983 MP 129 : (1983) JLJ 489 : (1983) 28 MPLJ 513
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 5(1)
High Courts04 Sept 1982
Balchand Malaiya and Others Vs Commissioner of Income Tax and Others
Madhya Pradesh High Court · (1983) 144 ITR 791
Income Tax Act, 1922 — Section 25AIncome Tax Act, 1961 — Section 171
High Courts04 Sept 1982
Commissioner of Wealth-tax Vs Smt. Tarabai Kanakmal
Madhya Pradesh High Court · (1983) 33 CTR 238 : (1984) 146 ITR 512
Wealth Tax Act, 1957 — Section 35, 5(1)
High Courts01 Sept 1982Allowed
State Bank of Indore Vs The Additional Tehsildar-Cum-Sales Tax Officer and Others
Madhya Pradesh High Court · (1984) JLJ 188 : (1983) 28 MPLJ 130 : (1983) 52 STC 201
Constitution of India, 1950 — Article 19
High Courts01 Sept 1982Allowed
Prakash Vs State of M.P.
Madhya Pradesh High Court · (1983) JLJ 448
Criminal Procedure Code, 1973 (CrPC) — Section 248, 313, 324(1)Penal Code, 1860 (IPC) — Section 379
High Courts30 Aug 1982
Addl. Commissioner of Income Tax Vs Dharamdas Agarwal
Madhya Pradesh High Court · (1983) 37 CTR 252 : (1983) 144 ITR 143 : (1983) 15 TAXMAN 485
High Courts30 Aug 1982
Commissioner of Income Tax Vs Smt. Chandra Prabha Pateria
Madhya Pradesh High Court · (1982) 31 CTR 289 : (1984) 145 ITR 578
Income Tax Act, 1961 — Section 52(2)
High Courts25 Aug 1982
COMMISSIONER OF INCOME TAX Vs BIRBAL KHANNA and CO.
Madhya Pradesh High Court · (1983) 33 CTR 240 : (1983) 14 TAXMAN 120
Income Tax Act, 1961 — Section 256(2)
High Courts23 Aug 1982
Commissioner of Income Tax Vs Bolts and Fasteners Manufacturing Corporation
Madhya Pradesh High Court · (1983) 37 CTR 57 : (1983) 143 ITR 297 : (1982) 11 TAXMAN 225
Income Tax Act, 1961 — Section 185
High Courts18 Aug 1982Dismissed
D and H Secheron Electrodes (Pvt.) Ltd. Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · AIR 1983 MP 5 : (1983) ILR (MP) 20 : (1983) JLJ 1 : (1982) 27 MPLJ 653
Constitution of India, 1950 — Article 14Court Fees Act, 1870 — Article 1A
High Courts17 Aug 1982
Commissioner of Income Tax Vs Gupta and Sons Pvt. Ltd.
Madhya Pradesh High Court · (1983) 36 CTR 112 : (1984) 146 ITR 506 : (1982) 27 MPLJ 750
Income Tax Act, 1961 — Section 146, 156(1), 184(4), 249(3), 253(5)Limitation Act, 1963 — Section 5
High Courts09 Aug 1982Allowed
Kishan Prasad Vs Madhya Pradesh Government
Madhya Pradesh High Court · (1983) JLJ 474 : (1983) MPLJ 355
Evidence Act, 1872 — Section 68
High Courts09 Aug 1982Dismissed
Basanti Lal Vs State of Madhya Pradesh and Another
Madhya Pradesh High Court · (1983) 12 ELT 678
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 11B
High Courts09 Aug 1982Dismissed
Ramratan Hemraj Mantri Vs Union of India (UOI) and Others
Madhya Pradesh High Court · (1987) 11 ECR 183 : (1983) 12 ELT 705
Constitution of India, 1950 — Article 226Gold (Control) Act, 1968 — Section 2, 66, 71, 74, 78
High Courts06 Aug 1982
Commissioner of Wealth-tax Vs Smt. Tarabai Kanakmal
Madhya Pradesh High Court · (1982) 31 CTR 297 : (1983) 140 ITR 374 : (1983) JLJ 10 : (1982) 27 MPLJ 640 : (1983) 13 TAXMAN 493
Wealth Tax Act, 1957 — Section 27(3), 5(1)(viii)
High Courts06 Aug 1982Allowed
Girdhari and Others Vs Ramprasad
Madhya Pradesh High Court · AIR 1982 MP 232 : (1985) ILR (MP) 43 : (1982) 27 MPLJ 581
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts06 Aug 1982
Dr. H.R. Rai Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 31 CTR 284 : (1983) ILR (MP) 348 : (1984) 145 ITR 809 : (1982) 27 MPLJ 732
Income Tax Act, 1961 — Section 139(1), 142(1), 143(2), 148