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Madhya Pradesh High Court judgments, 1982

267 judgments · page 5 of 14

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High Courts06 Aug 1982

Food Corporation of India and another Vs Yadav Engineer and Contractor

Madhya Pradesh High Court · (1982) JLJ 483 : (1982) MPLJ 676

Arbitration Act, 1940 — Section 20, 34Civil Procedure Code, 1908 (CPC) — Section 115, 151, 9Constitution of India, 1950 — Article 141
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High Courts03 Aug 1982Dismissed

Sayed Ali and another Vs Gyarsilal Bansilal

Madhya Pradesh High Court · (1983) JLJ 746 : (1983) MPLJ 389

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
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High Courts03 Aug 1982Allowed

Union of India and Another Vs Mohanlal Jatav

Madhya Pradesh High Court · (1982) JLJ 723

Central Services (Temporary) Services Rules, 1965 — Rule 5(1)
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High Courts02 Aug 1982Allowed

Harish Chandra Batra and another Vs Union Bank of India

Madhya Pradesh High Court · (1983) MPLJ 507

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9(2), 115
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High Courts28 Jul 1982

Commissioner of Income Tax Vs Bherulal Shrikishan

Madhya Pradesh High Court · (1983) 36 CTR 115 : (1984) 145 ITR 805 : (1983) JLJ 183 : (1983) 28 MPLJ 162 : (1982) 11 TAXMAN 147

Income Tax Act, 1961 — Section 143(2), 144, 271(1)
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High Courts28 Jul 1982Dismissed

Laxminarayan Singh and another Vs Shriram Sharma

Madhya Pradesh High Court · (1985) JLJ 430 : (1985) MPLJ 187

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 500, 505
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High Courts27 Jul 1982

Smt. Gunwantibai Ratilal Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1983) 35 CTR 49 : (1984) 146 ITR 140 : (1982) 27 MPLJ 788 : (1983) 12 TAXMAN 86

Income Tax Act, 1961 — Section 256(1)
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High Courts22 Jul 1982Dismissed

Deen Dayal Ram Ratan Vs Sita Ram and others

Madhya Pradesh High Court · (1983) JLJ 342 : (1983) MPLJ 350

Evidence Act, 1872 — Section 116Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)(i)
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High Courts22 Jul 1982

Commissioner of Income Tax Vs Mangal Brothers

Madhya Pradesh High Court · (1984) 146 ITR 125

Income Tax Act, 1961 — Section 212(3), 217, 246
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High Courts22 Jul 1982

Commissioner of Income Tax Vs Govindram Saksariya Charity Trust

Madhya Pradesh High Court · (1984) 145 ITR 253 : (1985) 22 TAXMAN 417

Income Tax Act, 1961 — Section 11, 13(1), 13(3), 256(1), 256(2)
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High Courts22 Jul 1982Dismissed

Bhopal Motors Pvt. Ltd., Bhopal Vs Employees' State Insurance Corporation, Indore

Madhya Pradesh High Court · (1983) JLJ 35 : (1982) MPLJ 635

Employees State Insurance Act, 1948 — Section 2(9)
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High Courts22 Jul 1982Partly Allowed

Hamidullah Khan, Jabalpur Vs The Chairman, Madhya Pradesh Electricity Board, Rampur, Jabalpur and Others

Madhya Pradesh High Court · AIR 1983 MP 1 : (1982) ILR (MP) 797 : (1982) 27 MPLJ 623

Electricity Act, 1910 — Section 24(1), 26(4), 26(6)
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High Courts21 Jul 1982

Commissioner of Wealth Tax Vs Suresh Chandra Badrilal

Madhya Pradesh High Court · (1983) 35 CTR 321 : (1983) 142 ITR 89 : (1982) 11 TAXMAN 158

Wealth Tax Act, 1957 — Section 18(1)
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High Courts20 Jul 1982Dismissed

Kamlabai Vs Motiram and others

Madhya Pradesh High Court · (1983) JLJ 780 : (1983) MPLJ 343

Specific Relief Act, 1877 — Section 35, 37
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High Courts20 Jul 1982

Commissioner of Income Tax Vs Johilla Coalfields (P.) Ltd.

Madhya Pradesh High Court · (1982) 30 CTR 308 : (1984) 146 ITR 276 : (1983) 12 TAXMAN 176

Income Tax Act, 1961 — Section 155(6), 36(1)
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High Courts19 Jul 1982

Commissioner of Income Tax Vs Divisional Manager, New India Assurance Co. Ltd.

Madhya Pradesh High Court · (1983) 33 CTR 248 : (1983) 140 ITR 818

Income Tax Act, 1961 — Section 192, 201
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High Courts15 Jul 1982

Commissioner of Income Tax Vs Shyam Lal Ramcharan

Madhya Pradesh High Court · (1984) 147 ITR 52

Income Tax Act, 1961 — Section 37(2B)
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High Courts14 Jul 1982

Commissioner of Wealth-tax Vs Shivjibhai Jairam (HUF)

Madhya Pradesh High Court · (1984) 39 CTR 311 : (1982) 30 CTR 311 : (1983) 143 ITR 759 : (1982) 27 MPLJ 525 : (1983) 12 TAXMAN 200

Transfer of Property Act, 1882 — Section 3Wealth Tax Act, 1957 — Section 2
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High Courts13 Jul 1982

Food Inspector, Municipal Council Vs Ranglal Gujar

Madhya Pradesh High Court · (1982) CriLJ 2283 : (1993) ILR (MP) 56 : (1982) JLJ 777 : (1982) 27 MPLJ 520

Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16
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High Courts13 Jul 1982

Smt. Jeejeebai Shinde Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1983) 33 CTR 241 : (1983) ILR (MP) 719 : (1983) 144 ITR 693 : (1982) JLJ 783

Income Tax Act, 1961 — Section 2(47), 45, 49(2), 80TMadhya Pradesh Town Improvement Trust Act, 1961 — Section 71, 71(1), 71(2)
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