COURT ARCHIVE

Madhya Pradesh High Court judgments, 1982

267 judgments · page 7 of 14

High Courts21 May 1982

Mahakoshal Shaheed Smarak Trust Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) 30 CTR 139 : (1983) ILR (MP) 60 : (1983) 140 ITR 795 : (1982) 27 MPLJ 798 : (1983) 12 TAXMAN 173

Income Tax Act, 1961 — Section 11, 2(15)

High Courts21 May 1982

Simplex Structural Works Vs Commissioner of Income Tax

Madhya Pradesh High Court · (1982) 30 CTR 143 : (1982) ILR (MP) 742 : (1983) 140 ITR 782 : (1983) 12 TAXMAN 176

Income Tax Act, 1961 — Section 37, 37(1)Madhya Pradesh General Sales Tax Act, 1958 — Section 8(1), 8(3)

High Courts11 May 1982

Commissioner of Wealth Tax Vs Chiranjilal Agarwala

Madhya Pradesh High Court · (1982) 10 TAXMAN 224

Wealth Tax Act, 1957 — Section 14(2), 27(3)

High Courts06 May 1982

Commissioner of Income Tax Vs Raipur Flour Mills (P.) Ltd.

Madhya Pradesh High Court · (1982) 29 CTR 338 : (1984) 145 ITR 205 : (1983) 12 TAXMAN 62

Income Tax Act, 1961 — Section 24, 24(1), 263

High Courts06 May 1982Dismissed

Vishwanath Krishnarao Ranjangaonkar Vs State of M.P. and another

Madhya Pradesh High Court · AIR 1982 MP 93 : (1983) JLJ 503 : (1985) MPLJ 506

Constitution of India, 1950 — Article 16

High Courts03 May 1982Allowed

Punjab National Bank Vs The National Insurance Company Ltd.

Madhya Pradesh High Court · (1985) JLJ 409 : (1985) MPLJ 543

Insurance Act, 1938 — Section 46

High Courts01 May 1982Dismissed

Bhaiya Lal Vs Gram Panchavat, Naurja and others

Madhya Pradesh High Court · (1983) JLJ 270 : (1983) MPLJ 367

Madhya Pradesh Panchayat Act, 1962 — Section 24

High Courts01 May 1982Allowed

Birla Jute Manufacturing Co. Ltd. Vs The State of Madhya Pradesh and Others

Madhya Pradesh High Court · AIR 1982 MP 225 : (1983) ILR (MP) 366 : (1982) 27 MPLJ 443

Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 2Madhya Pradesh Electricity Duty Act, 1949 — Section 3

High Courts30 Apr 1982

Gwalior Rayon Mfg. (Wvg.) Co. Vs Union of India (UOI) and Others

Madhya Pradesh High Court · (1982) 10 ELT 844 : (1982) ILR (MP) 768 : (1982) 27 MPLJ 661

Central Excise (Valuation) Rules, 1975 — Rule 5Central Excise (Valuation) Rules, 1976 — Rule 6Central Excise Rules, 1944 — Rule 10, 173A, 173C, 173C(1), 173C(3)

High Courts30 Apr 1982Dismissed

Shehjad Singh Hital Singh Bhadoria Vs State of M.P.

Madhya Pradesh High Court · (1986) MPLJ 443

Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Penal Code, 1860 (IPC) — Section 302

High Courts28 Apr 1982

Central Provinces Manganese Ore Co. Ltd. Vs Commissioner of Sales Tax

Madhya Pradesh High Court · (1983) ILR (MP) 112 : (1983) JLJ 238 : (1982) 27 MPLJ 758 : (1983) 54 STC 147

Central Sales Tax Act, 1956 — Section 3

High Courts27 Apr 1982Allowed

Manoj Kumar Jain Vs State of M. P. and another

Madhya Pradesh High Court · (1982) MPLJ 548

Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(1)

High Courts26 Apr 1982Allowed

Kailashchandra Vs State of M.P.

Madhya Pradesh High Court · (1983) JLJ 666

Penal Code, 1860 (IPC) — Section 120B, 420, 468Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)

High Courts26 Apr 1982Allowed

Ramesh Chandra and Others Vs Madhya Pradesh State Road Transport Corporation, Bhopal and Others

Madhya Pradesh High Court · AIR 1982 MP 165 : (1982) ILR (MP) 821 : (1982) 27 MPLJ 426

Fatal Accidents Act, 1855 — Section 1A, 2

High Courts26 Apr 1982Allowed

Ver Singh Bhandga Vs State of M.P.

Madhya Pradesh High Court · (1984) JLJ 568 : (1984) MPLJ 282

Penal Code, 1860 (IPC) — Section 394, 397, 411

High Courts26 Apr 1982

Babulal and others Vs Mahendra Swarup Saxena

Madhya Pradesh High Court · (1983) JLJ 287

Civil Procedure Code, 1908 (CPC) — Section 100, 151Madhya Pradesh General Clauses Act, 1957 — Section 28Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1), 12(1)(a), 12(1)(b), 12(1)(h)

High Courts23 Apr 1982Allowed

A.P. Choube, Naib Tahsildar, Hoshangabad Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1983) JLJ 101 : (1983) MPLJ 105

High Courts23 Apr 1982Allowed

Satyapal Govindram Purswani Vs Radha Satyapal Purswani

Madhya Pradesh High Court · (1984) JLJ 345 : (1983) MPLJ 603

Hindu Marriage Act, 1955 — Section 28

High Courts22 Apr 1982Dismissed

Commissioner of Surtax, MP-I, Bhopal Vs India Thermit Corporation Ltd., Gwalior

Madhya Pradesh High Court · (1984) JLJ 390 : (1983) MPLJ 662

Companies (Profits) Surtax Act, 1964 — Section 18Income Tax Act, 1961 — Section 256(2), 80I, 80L

High Courts21 Apr 1982Dismissed

Shaw Leiner Limited and Another Vs Sales Tax Officer and Others

Madhya Pradesh High Court · (1982) ILR (MP) 689 : (1982) JLJ 751 : (1982) 27 MPLJ 451 : (1982) 51 STC 169

Constitution of India, 1950 — Article 226