High Courts08 Nov 1982Allowed
Kaniram and Others Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 1983 MP 86
Forest Act, 1927 — Section 26, 36, 76Madhya Pradesh Grazing Rules, 1979 — Rule 2, 3, 4
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1982
267 judgments · page 2 of 14
High Courts05 Nov 1982Dismissed
Mohammed Shareef and Others Vs Bashir Ahmed and Others
Madhya Pradesh High Court · AIR 1983 MP 44 : (1983) JLJ 18 : (1982) 27 MPLJ 716
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 97
High Courts04 Nov 1982
Leelabai and Others Vs Mahavir Prasad and Others
Madhya Pradesh High Court · (1985) 1 ACC 18 : (1983) ACJ 423
High Courts03 Nov 1982
Auto Sales (Bombay) Vs The Commissioner of Sales Tax
Madhya Pradesh High Court · (1983) 54 STC 320
Madhya Pradesh General Sales Tax Act, 1958 — Section 38(5)
High Courts02 Nov 1982
Rao Mahendra Singh and Others Vs Sub Registrar, Indore and Others
Madhya Pradesh High Court · AIR 1983 MP 144 : (1983) JLJ 348
Stamp Act, 1899 — Section 2(15)
High Courts30 Oct 1982
Santosh Kumar Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · (1983) CriLJ 1378 : (1983) ILR (MP) 169 : (1983) JLJ 452 : (1983) 28 MPLJ 406
Criminal Procedure Code, 1973 (CrPC) — Section 102, 103, 173, 457Forest Act, 1927 — Section 15, 19, 2, 20, 21Railway Property (Unlawful Possession) Act, 1966 — Section 8
High Courts29 Oct 1982Dismissed
Sureshchandra Bhagirath Vs Sitabai and others
Madhya Pradesh High Court · (1983) JLJ 146 : (1983) MPLJ 119
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1)
High Courts29 Oct 1982
Rajaram Gupta and Others Vs Dharamchand and Others
Madhya Pradesh High Court · (1983) CriLJ 612 : (1983) 28 MPLJ 56
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 204, 245, 252Penal Code, 1860 (IPC) — Section 107, 120, 120A, 120B, 406
High Courts22 Oct 1982Dismissed
National Insurance Company Ltd. Vs Pushpa Kunwar and Others
Madhya Pradesh High Court · (1983) ACJ 629
Motor Vehicles Act, 1988 — Section 110D
High Courts22 Oct 1982
Commissioner of Income Tax Vs Ganesh Ram Laxminarayan Goel
Madhya Pradesh High Court · (1983) 33 CTR 20 : (1984) 147 ITR 468
Income Tax Act, 1961 — Section 11, 11(2), 12, 13, 2(15)
High Courts21 Oct 1982
Shyamsukh Garg Vs Controller of Estate Duty
Madhya Pradesh High Court · (1984) 39 CTR 66 : (1984) 145 ITR 238 : (1983) 12 TAXMAN 205
Estate Duty Act, 1953 — Section 33(1), 34, 34(1), 39Wealth Tax Rules, 1957 — Rule 1D
High Courts21 Oct 1982
Commissioner of Income Tax Vs Jai Narayan Jaiswal
Madhya Pradesh High Court · (1983) 35 CTR 326 : (1984) 148 ITR 299 : (1983) 15 TAXMAN 348
Income Tax Act, 1961 — Section 256, 256(2), 271(1), 275
High Courts19 Oct 1982
COMMISSIONER OF INCOME TAX Vs BHOPAL COOPERATIVE CENTRAL BANK LTD.
Madhya Pradesh High Court · (1983) 35 CTR 47
Banking Regulation Act, 1949 — Section 24Income Tax Act, 1961 — Section 258, 80P
High Courts19 Oct 1982Allowed
Shyambabu Gupta Vs Union of India (UOI) and Others
Madhya Pradesh High Court · AIR 1983 MP 89 : (1983) JLJ 232 : (1983) 28 MPLJ 182
Mines and Minerals (Development and Regulation) Act, 1957 — Section 30
High Courts19 Oct 1982
Commissioner of Income Tax Vs Ghanshyam General Stores
Madhya Pradesh High Court · (1984) 147 ITR 110
Income Tax Act, 1961 — Section 184(7), 263
High Courts18 Oct 1982
Akhtari Begum and Sons Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 39 CTR 64 : (1984) 145 ITR 295 : (1983) 12 TAXMAN 79
Income Tax Act, 1961 — Section 145
High Courts16 Oct 1982Allowed
Prathviraj Vs Kulvir Singh and Others
Madhya Pradesh High Court · (1983) ACJ 61
Fatal Accidents Act, 1855 — Section 1, 4Motor Vehicles Act, 1988 — Section 110D
High Courts16 Oct 1982
Shyamlal Rajak Vs State of M.P.
Madhya Pradesh High Court · (1983) CriLJ 464 : (1983) JLJ 164 : (1983) 28 MPLJ 11
Constitution of India, 1950 — Article 341, 342Criminal Procedure Code, 1973 (CrPC) — Section 432
High Courts14 Oct 1982
Kishanlal Motilal Baghana Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1984) 147 ITR 107 : (1983) 12 TAXMAN 342 : (1983) 12 TAXMAN 202
Hindu Succession Act, 1956 — Section 6Wealth Tax Act, 1957 — Section 20
High Courts12 Oct 1982
Fatehchand Moonat Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1984) 147 ITR 43
Income Tax Act, 1961 — Section 155(6), 256(1), 36(2)