High Courts16 Mar 1982
COMMISSIONER OF INCOME TAX Vs SATYAVATI SHARMA (SMT.).
Madhya Pradesh High Court · (1982) 28 CTR 39 : (1982) 11 TAXMAN 77
Income Tax Act, 1961 — Section 271
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1982
267 judgments · page 10 of 14
High Courts16 Mar 1982
Poonamchand Vs Commissioner of Income Tax, M.P.
Madhya Pradesh High Court · (1982) MPLJ 760
Income Tax Act, 1961 — Section 256(1), 64(1)(v)
High Courts15 Mar 1982Allowed
State (Govt. of India) Vs J. N Uppal and others
Madhya Pradesh High Court · (1983) JLJ 681 : (1983) MPLJ 635
Criminal Procedure Code, 1973 (CrPC) — Section 5Mines Act, 1952 — Section 18, 18(2), 22, 63, 64
High Courts15 Mar 1982Partly Allowed
Firm Durga Prasad Magniram Vs Dr. Ganesh Prasad
Madhya Pradesh High Court · AIR 1982 MP 219 : (1982) ILR (MP) 725 : (1982) 27 MPLJ 736
Central Provinces and Berar Letting of Houses and Rent Control Order, 1949 — Section 12ACivil Procedure Code, 1908 (CPC) — Order 7 Rule 7Contract Act, 1872 — Section 23, 65
High Courts15 Mar 1982Allowed
Ganikhan and Others Vs Amanabai and Others
Madhya Pradesh High Court · AIR 1982 MP 190 : (1983) 28 MPLJ 304
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Mar 1982
Commissioner of Income Tax Vs K.N. Oil Industries
Madhya Pradesh High Court · (1982) 30 CTR 137 : (1982) 26 CTR 169 : (1982) ILR (MP) 915 : (1983) 142 ITR 13 : (1982) JLJ 682 : (1983) 12 TAXMAN 189
Income Tax Act, 1961 — Section 154, 35B
High Courts15 Mar 1982Allowed
Union of India and others Vs Swargashram Pili Kothi
Madhya Pradesh High Court · (1985) JLJ 604 : (1985) MPLJ 666
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts12 Mar 1982
Manaklal Motilal Agrawal Vs Commissioner of Gift Tax
Madhya Pradesh High Court · (1982) 31 CTR 191 : (1982) 137 ITR 243
Gift Tax Act, 1958 — Section 22(5)
High Courts12 Mar 1982
Bankatlal Tody Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1983) 35 CTR 245 : (1983) 33 CTR 245 : (1982) 138 ITR 754 : (1983) 14 TAXMAN 186
Wealth Tax Act, 1957 — Section 18(1), 18(3)
High Courts12 Mar 1982
Deorao Jadhav Vs Ramchandra and others
Madhya Pradesh High Court · (1982) JLJ 375 : (1982) MPLJ 414
Madhya Bharat Zamindari Abolition Act, 1951 — Section 38(1), 91
High Courts12 Mar 1982Dismissed
B.D. Gupta, Advocate Vs Ratanlal Bihari and another
Madhya Pradesh High Court · (1985) MPLJ 671
Motor Vehicles Act, 1939 — Section 110A, 96(1)
High Courts12 Mar 1982
Manjuladevi Tody Vs Commissioner of Wealth-tax
Madhya Pradesh High Court · (1982) 138 ITR 760
Wealth Tax Act, 1957 — Section 18(1), 18(3)
High Courts11 Mar 1982Allowed
Gram Panchayat, Kanwan and Another Vs Francis Baria and Others
Madhya Pradesh High Court · AIR 1982 MP 198 : (1983) JLJ 27 : (1982) 27 MPLJ 257
Madhya Pradesh Panchayat Act, 1962 — Section 16Madhya Pradesh Panchayat Adhiniyam, 1981 — Section 80(3)
High Courts09 Mar 1982Dismissed
Union of India (UOI) and Another Vs Rameshwar Prasad
Madhya Pradesh High Court · AIR 1983 MP 59 : (1983) ILR (MP) 101 : (1983) JLJ 197 : (1983) 28 MPLJ 165
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 12, 149Court Fees Act, 1870 — Section 4Evidence Act, 1872 — Section 74, 77
High Courts09 Mar 1982
Commissioner of Income Tax Vs Steel Tubes of India P. Ltd.
Madhya Pradesh High Court · (1982) 138 ITR 619
Income Tax Act, 1961 — Section 154, 80J
High Courts09 Mar 1982Allowed
Ranchhod Singh Diwan Singh Vs State of M.P.
Madhya Pradesh High Court · (1983) JLJ 186 : (1984) MPLJ 292
Penal Code, 1860 (IPC) — Section 302
High Courts08 Mar 1982Dismissed
Laxminarayan Mittal Vs Municipality, Neemuch
Madhya Pradesh High Court · AIR 1982 MP 168
Madhya Pradesh Municipalities Act, 1961 — Section 138, 138(3), 139, 172
High Courts08 Mar 1982
COMMISSIONER OF Income Tax, M.P. -II Vs R. S. BANWARILAL.
Madhya Pradesh High Court · (1983) 28 CTR 59 : (1982) 28 CTR 59 : (1982) ILR (MP) 584 : (1983) 140 ITR 3 : (1982) JLJ 520 : (1982) 27 MPLJ 296
Civil Procedure Code, 1908 (CPC) — Section 11Income Tax Act, 1961 — Section 143, 154, 217, 263, 33B
High Courts06 Mar 1982Allowed
Bhurelal and others Vs Kailashchand and others
Madhya Pradesh High Court · (1982) JLJ 346
Civil Procedure Code, 1908 (CPC) — Section 10, 151Madhya Pradesh Public Trust Act, 1951 — Section 32, 32(1)
High Courts05 Mar 1982Allowed
Bhuralal and Others Vs Kailashchand and Others
Madhya Pradesh High Court · AIR 1982 MP 203 : (1982) 27 MPLJ 312
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 40 Rule 1, 11, 151Madhya Pradesh Public Trust Act, 1951 — Section 32(1)