High Courts05 Mar 1982
COMMISSIONER OF WEALTH TAX Vs NANDKISHORE BADRILAL.
Madhya Pradesh High Court · (1983) 35 CTR 42
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1982
267 judgments · page 11 of 14
High Courts03 Mar 1982
Jagit Kumar Vs Jagdeeshchandra
Madhya Pradesh High Court · AIR 1982 MP 144 : (1982) JLJ 319
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
High Courts03 Mar 1982Allowed
N.C. Dass Vs Smt. Chin Mayee Dass
Madhya Pradesh High Court · AIR 1982 MP 120 : (1982) ILR (MP) 637 : (1982) JLJ 649 : (1982) 27 MPLJ 308
Hindu Marriage Act, 1955 — Section 13(1), 39(1)
High Courts03 Mar 1982Dismissed
Laxminarayan Mittal Vs Municipality of Neemuch
Madhya Pradesh High Court · (1983) JLJ 479 : (1982) MPLJ 219
Civil Procedure Code, 1908 (CPC) — Section 115Madhya Pradesh Municipalities Act, 1961 — Section 126, 127, 128, 129, 130
High Courts03 Mar 1982
Flour and Food Ltd. Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1982) 31 CTR 292 : (1983) 140 ITR 648 : (1983) 12 TAXMAN 19
Income Tax Act, 1961 — Section 10(6), 200, 201, 37(1)
High Courts01 Mar 1982Allowed
Gwalior Transport Co. (P) Ltd. Vs National Insurance Co. Ltd. and Another
Madhya Pradesh High Court · (1984) ACJ 81
Contract Act, 1872 — Section 151, 152, 69General Clauses Act, 1897 — Section 6Insurance Act, 1938 — Section 2(13A)
High Courts01 Mar 1982Dismissed
Ganesh Prasad Soni Vs Jawaharlal Nehru Krishi Vishwa Vidyalaya, Jabalpur and Others
Madhya Pradesh High Court · AIR 1982 MP 116 : (1982) ILR (MP) 605 : (1982) JLJ 676 : (1982) 27 MPLJ 330
Jawaharlal Nehru Krishi Vishwa Vidyalaya Act, 1963 — Section 28, 29, 38(1), 39
High Courts01 Mar 1982
Balaji and Others Vs Derha and Others
Madhya Pradesh High Court · AIR 1982 MP 195 : (1982) JLJ 713 : (1982) 27 MPLJ 288
Madhya Pradesh Land Revenue Code, 1959 — Section 185(1)
High Courts01 Mar 1982Dismissed
Bata Shoe Co. Vs Preetamdas and others
Madhya Pradesh High Court · (1983) JLJ 422
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1963 — Section 22Transfer of Property Act, 1882 — Section 111(d), 55
High Courts01 Mar 1982Allowed
Gwalior Transport Company Pvt. Ltd. Vs National Insurance Co. Ltd. and another
Madhya Pradesh High Court · (1983) MPLJ 804
Contract Act, 1872 — Section 69
High Courts27 Feb 1982Allowed
Dilip Kumar Dharamdas Bharat Vs State of M.P. and others
Madhya Pradesh High Court · (1983) MPLJ 519
Penal Code, 1860 (IPC) — Section 149, 302, 307
High Courts27 Feb 1982Dismissed
Satish Minocha Vs Punjab National Bank and Another
Madhya Pradesh High Court · AIR 1983 MP 42 : (1982) ILR (MP) 1080 : (1982) 27 MPLJ 792
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 21, Order 34 Rule 15
High Courts27 Feb 1982
Jalam Chand Mangilal (No. 1) Vs Commissioner of Income Tax
Madhya Pradesh High Court · (1983) 33 CTR 32 : (1982) 28 CTR 35 : (1982) 138 ITR 343
Income Tax Act, 1961 — Section 187, 188, 40(b)
High Courts26 Feb 1982Dismissed
Municipal Council, Kukshi, Dist. Dhar, M. P. Vs Ramdas Haribhai Mukati
Madhya Pradesh High Court · (1982) JLJ 659 : (1982) MPLJ 260
Madhya Pradesh Municipalities Act, 1961 — Section 187, 323(2)
High Courts26 Feb 1982
RAJKUMAR OIL MILLS (P) LTD. Vs COMMISSIONER OF INCOME TAX.
Madhya Pradesh High Court · (1982) 28 CTR 48 : (1983) ILR (MP) 290
Income Tax Act, 1961 — Section 22
High Courts25 Feb 1982
Umashanker and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (1982) CriLJ 1186 : (1982) ILR (MP) 651 : (1982) JLJ 697 : (1982) 27 MPLJ 291
Criminal Procedure Code, 1973 (CrPC) — Section 167, 437Penal Code, 1860 (IPC) — Section 302, 309, 364, 365
High Courts25 Feb 1982
Commissioner of Income Tax Vs Smt. Geeta Sanghi
Madhya Pradesh High Court · (1983) 36 CTR 96 : (1983) 142 ITR 834
Income Tax Act, 1961 — Section 256(1)
High Courts25 Feb 1982Dismissed
Bata Shoe Co. (P) Ltd. Vs Preetamdas Dhakumal Sindhi and others
Madhya Pradesh High Court · (1982) MPLJ 560
Specific Relief Act, 1963 — Section 44
High Courts25 Feb 1982
Commissioner of Income Tax Vs Mandsaur Electric Supply Co. Ltd.
Madhya Pradesh High Court · (1982) 29 CTR 324 : (1983) 140 ITR 677 : (1983) 28 MPLJ 88 : (1982) 11 TAXMAN 98
Income Tax Act, 1961 — Section 263
High Courts24 Feb 1982Dismissed
Vijayanta Travels and Another Vs R.P. Ghatnekar
Madhya Pradesh High Court · (1987) 11 ECR 396 : (1984) 16 ELT 73
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 110Sea Customs Act, 1878 — Section 170A