High Courts21 Aug 1961Dismissed
Sobhag Singh Fate Singh Vs Ramkunwarbai Sobhag Singh
Madhya Pradesh High Court · (1962) MPLJ 337
Hindu Marriage Act, 1955 — Section 24, 25
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1961
385 judgments · page 9 of 20
High Courts17 Aug 1961Dismissed
Kailashchandra and Others Vs District Judge and Others
Madhya Pradesh High Court · AIR 1963 MP 218 : (1963) JLJ 163
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Madhya Bharat Accommodation Control Act, 1955 — Section 12
High Courts16 Aug 1961Dismissed
State of Madhya Pradesh Vs Parasram and Another
Madhya Pradesh High Court · AIR 1962 MP 291 : (1962) JLJ 779
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1)
High Courts14 Aug 1961Dismissed
Alembic Distributors Ltd. and Another Vs Assistant Commissioner of Sales Tax
Madhya Pradesh High Court · (1962) ILR (MP) 219 : (1961) JLJ 1278 : (1962) 13 STC 64
Constitution of India, 1950 — Article 226, 227, 372
High Courts14 Aug 1961Allowed
Amalgamated Coalfields Ltd., Calcutta Vs Board of Revenue, M.P. and others
Madhya Pradesh High Court · (1962) MPLJ 14
Central Provinces Land Revenue Act, 1881 — Section 218(4)
High Courts14 Aug 1961Allowed
Santoshilal Vs Municipal Corporation, Gwalior
Madhya Pradesh High Court · (1961) JLJ 1265
Madhya Bharat Shops and Establishments Act, 2009 — Section 2(8), 47(a), 7(1)
High Courts11 Aug 1961Allowed
Radha Krishna Vs State
Madhya Pradesh High Court · (1961) JLJ 1317
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts11 Aug 1961
Radhakrishna Nandaji Kulmi Vs State
Madhya Pradesh High Court · (1962) MPLJ 414
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts11 Aug 1961
SETH SORABJI FRAMJI KERAWALA Vs COMMISSIONER OF Income Tax, M. P.
Madhya Pradesh High Court · (1962) ILR (MP) 495 : (1962) 45 ITR 454 : (1961) JLJ 1208
Income Tax Act, 1961 — Section 10, 23, 35, 66
High Courts09 Aug 1961
State of Madhya Pradesh Vs Premchand Kashyap
Madhya Pradesh High Court · (1962) CriLJ 680 : (1964) ILR (MP) 301 : (1961) JLJ 1342
Criminal Procedure Code, 1898 (CrPC) — Section 485A, 90
High Courts09 Aug 1961Dismissed
Gopal Sewaji Kulmi and others Vs State
Madhya Pradesh High Court · (1962) MPLJ 321
Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts09 Aug 1961Dismissed
Gopal Vs State
Madhya Pradesh High Court · (1961) JLJ 1261
Criminal Procedure Code, 1898 (CrPC) — Section 207APenal Code, 1860 (IPC) — Section 147, 149, 302
High Courts08 Aug 1961Dismissed
Laxmi Kumari Vs Radhekishan
Madhya Pradesh High Court · (1961) JLJ 1344
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 2(g)(2), 34(1), 53, 54(1)
High Courts08 Aug 1961Dismissed
Shyam Behari and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 1962 MP 80 : (1962) JLJ 1
Constitution of India, 1950 — Article 31(2), 31(5)Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14
High Courts08 Aug 1961Dismissed
Raja Bhaiya (Choadhari) and Others (J. Ds.) Vs Daulat Singh (Choudhari) and Others (D. Hs.)
Madhya Pradesh High Court · (1962) JLJ 1116 : (1962) MPLJ 213
Central Provinces and Berar Debt Conciliation Act, 1933 — Section 12, 15(I)
High Courts08 Aug 1961
Bhagwati Vs Pyarelal
Madhya Pradesh High Court · (1961) JLJ 1170
Guardians and Wards Act, 1890 — Section 8, 9
High Courts05 Aug 1961Allowed
Sakhawatrai Vs Prem Narain
Madhya Pradesh High Court · (1962) JLJ 371
Civil Procedure Code, 1908 (CPC) — Section 151Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 4(a), 4(m)
High Courts05 Aug 1961Dismissed
Chhedilal Phoolchand Vs Union of India
Madhya Pradesh High Court · (1961) JLJ 1339
High Courts04 Aug 1961
Ram Kumar Dani Vs State
Madhya Pradesh High Court · (1961) JLJ 1153
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 5(f)
High Courts02 Aug 1961Dismissed
Sumerchand Vs State
Madhya Pradesh High Court · (1961) JLJ 1243
Penal Code, 1860 (IPC) — Section 425