Madhya Pradesh Municipalities Act, 1961 — Section 20AMunicipal Election Petition Rules, 1947 — Rule 3, 5Representation of the People Act, 1951 — Section 82

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High Courts20 Jul 1961Allowed

Sheroatanlal Vs Gram Sabha, Jaitwara

Madhya Pradesh High Court · (1961) JLJ 1160

Vindhya Pradesh Gram Panchayat Ordinance, 1949 — Section 37

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High Courts20 Jul 1961Dismissed

Chhaganlal Vs Chhaganlal

Madhya Pradesh High Court · (1961) JLJ 1175

Transfer of Property Act, 1882 — Section 106

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High Courts19 Jul 1961

Rajaram Keshoprasad Vs State of Madhya Pradesh

Madhya Pradesh High Court · (1962) CriLJ 688 : (1962) ILR (MP) 622 : (1961) JLJ 1296 : (1962) 7 MPLJ 119

Penal Code, 1860 (IPC) — Section 409, 45, 467

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High Courts19 Jul 1961Allowed

Municipal Council Mandsaur Vs Mukutbiharilal

Madhya Pradesh High Court · (1961) JLJ 1290

Gawlior Municipalities Act — Section 144, 98

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High Courts18 Jul 1961Allowed

Sukhiram Vs Tarachand

Madhya Pradesh High Court · (1961) JLJ 1451

Central Provinces Land Revenue Act, 1881 — Section 30(3)Central Provinces Tenancy Act, 1920 — Section 12A

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High Courts17 Jul 1961Partly Allowed

Chhaganlal Vs Niwasdas Goyal

Madhya Pradesh High Court · AIR 1963 MP 208

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 43 Rule 1

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High Courts17 Jul 1961Allowed

Chhaganlal Vs Shri Nivas

Madhya Pradesh High Court · (1961) JLJ 1203

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(r)

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High Courts14 Jul 1961Allowed

Kunwarlal Vs Surajmal

Madhya Pradesh High Court · (1961) JLJ 1279

Contract Act, 1872 — Section 68

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High Courts14 Jul 1961Allowed

Hirdey Singh (Raja) Vs Murlimanohar (Seth)

Madhya Pradesh High Court · (1961) JLJ 1155

Limitation Act, 1963 — Article 116

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High Courts14 Jul 1961Allowed

Laxminarayan Vs Deo Radba Ballabh

Madhya Pradesh High Court · (1961) JLJ 1162

Central Provinces and Berar Money Lenders Act, 1934 — Section 2(vii)(b)

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High Courts14 Jul 1961

Shankarlal Vs Rai Sahib Richhpal Rungta

Madhya Pradesh High Court · (1961) JLJ 1106

Madhya Pradesh Court Fees Act, 1870 — Section 17(3)

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High Courts14 Jul 1961Allowed

Kunwarlal Daryav Singh Vs Surajmal Makhanlal and Others

Madhya Pradesh High Court · AIR 1963 MP 58

Contract Act, 1872 — Section 68

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High Courts13 Jul 1961Allowed

Phool Chand Vs Nagjiram

Madhya Pradesh High Court · (1961) JLJ 1199

Easements Act, 1882 — Section 15

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High Courts13 Jul 1961Dismissed

Jaipur Co-operative Central Bank Ltd. and another Vs State Industrial Court, M.P., Indore and others

Madhya Pradesh High Court · (1962) MPLJ 474

Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 16(5)

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