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Madhya Pradesh High Court judgments, 1961

385 judgments · page 10 of 20

High Courts31 Jul 1961Allowed

Bhagwandas Vs State

Madhya Pradesh High Court · (1961) JLJ 1148

Medicinal and Toilet Preparations (Excise Duties) Rules, 1956 — Rule 87Penal Code, 1860 (IPC) — Section 108, 116, 161
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High Courts28 Jul 1961

Sardar Khan Multan Khan Vs State

Madhya Pradesh High Court · AIR 1963 MP 337 : (1963) CriLJ 629 : (1964) ILR (MP) 808 : (1963) JLJ 331 : (1963) MPLJ 566

Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 251, 251(A), 252Madhya Pradesh Opium Act, 1878 — Section 20G
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High Courts26 Jul 1961Dismissed

Krishna Beharilal Vs Hariram

Madhya Pradesh High Court · (1961) JLJ 1260

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 4ATransfer of Property Act, 1882 — Section 106
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High Courts25 Jul 1961Dismissed

Mangilal Kanji Vs Onkah Kanji

Madhya Pradesh High Court · (1962) JLJ 91 : (1962) MPLJ 330

Civil Procedure Code, 1908 (CPC) — Section 54General Clauses Act, 1897 — Section 13(2)
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