High Courts31 Aug 1961Dismissed
S.S. Nirmalchand Ratanchand Vs Collector, Jabalpur
Madhya Pradesh High Court · (1962) JLJ 237 : (1962) MPLJ 109
Central Provinces and Berar Accommodation (Requisition) Act, 1948 — Section 4
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1961
385 judgments · page 8 of 20
High Courts31 Aug 1961
Smt. Mira Devi and Others Vs Smt. Aman Kumari
Madhya Pradesh High Court · AIR 1962 MP 212 : (1962) ILR (MP) 273 : (1962) JLJ 911 : (1962) 7 MPLJ 248 : (1962) MPLJ 248
Special Marriage Act, 1954 — Section 17, 2, 22, 23, 24
High Courts31 Aug 1961Allowed
N.K. Doongaji and Others Vs Collector and Others
Madhya Pradesh High Court · AIR 1962 MP 139 : (1978) ILR (MP) 537 : (1962) 7 MPLJ 130 : (1962) MPLJ 130
Civil Procedure Code, 1908 (CPC) — Section 11Forest Act, 1927 — Section 32Madhya Pradesh Land Revenue Code, 1954 — Section 143
High Courts31 Aug 1961Allowed
Trilockchand Vs Shanta
Madhya Pradesh High Court · (1961) JLJ 1404
Hindu Succession Act, 1956 — Section 14
High Courts31 Aug 1961Allowed
Doongaji N. K. Vs Collector, Surguja
Madhya Pradesh High Court · (1961) JLJ 1441
Forest Act, 1927 — Section 32Madhya Pradesh Land Revenue Code, 1959 — Section 143
High Courts30 Aug 1961Allowed
Hemraj Vs Babulal
Madhya Pradesh High Court · (1961) JLJ 1454
Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Evidence Act, 1872 — Section 132
High Courts30 Aug 1961Allowed
Hemraj Poonamchand Vs Babulal Bhagirath
Madhya Pradesh High Court · AIR 1962 MP 241 : (1962) 7 MPLJ 305
Evidence Act, 1872 — Section 132Penal Code, 1860 (IPC) — Section 499, 500
High Courts29 Aug 1961Dismissed
Bapulal Vs Nathulal
Madhya Pradesh High Court · (1961) JLJ 1437
Arbitration Act, 1940 — Section 21, 39
High Courts28 Aug 1961Allowed
Krishna Rao Vs Waman Rao
Madhya Pradesh High Court · (1968) JLJ 31
Madhya Bharat Accommodation Control Act, 1955 — Section 9(4)
High Courts24 Aug 1961Dismissed
Daulat Ram Vs State
Madhya Pradesh High Court · (1961) JLJ 1310
Penal Code, 1860 (IPC) — Section 304
High Courts24 Aug 1961Dismissed
Daulatrao Tularao Vs State
Madhya Pradesh High Court · (1962) MPLJ 333
Penal Code, 1860 (IPC) — Section 304
High Courts22 Aug 1961
Lotan Singh Vs State
Madhya Pradesh High Court · (1961) JLJ 1341
Criminal Procedure Code, 1898 (CrPC) — Section 498Penal Code, 1860 (IPC) — Section 365, 395
High Courts22 Aug 1961Allowed
Commissioner of Income Tax, M. P., Nagpur and Bhandara Vs Straw Products Ltd., Bhopal
Madhya Pradesh High Court · (1962) MPLJ 155
Income Tax Act, 1961 — Section 66(1)
High Courts22 Aug 1961Allowed
Sardar Khan (Accused) Vs State
Madhya Pradesh High Court · (1965) MPLJ 329
Criminal Procedure Code, 1898 (CrPC) — Section 251AOpium Act, 1878 — Section 20(g)
High Courts22 Aug 1961
Commissioner, Income Tax Vs Straw Products Ltd. Bhopal
Madhya Pradesh High Court · (1961) JLJ 1231
Income Tax Act, 1961 — Section 66(1)
High Courts22 Aug 1961Dismissed
Mukunddas Vs City of Jabalpur Corporation
Madhya Pradesh High Court · (1961) JLJ 1433
City of Jubbulpore Corporation Act, 1948 — Section 120(1)(d)Constitution of India, 1950 — Article 226
High Courts21 Aug 1961Dismissed
Sobhag Singh Vs Ram Kunwar Bai
Madhya Pradesh High Court · (1961) JLJ 1249
Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 24, 25
High Courts21 Aug 1961Allowed
The S.H. Motor Transport Co. Vs The Regional Transport Authority and Another
Madhya Pradesh High Court · AIR 1962 MP 59 : (1962) 7 MPLJ 65 : (1962) MPLJ 65
Central Provinces and Berar Motor Vehicles Rules, 1942 — Rule 61Motor Vehicles Act, 1939 — Section 43(1), 45, 57, 58, 63(3)States Reorganisation Act, 1956 — Section 110, 121
High Courts21 Aug 1961Allowed
S.H. Motor Transport Co. Vs Regional Transport Authority Bhopal
Madhya Pradesh High Court · (1961) JLJ 1354
Central Provinces and Berar Motor Vehicles Rules, 1942 — Rule 61(a)Motor Vehicles Act, 1939 — Section 45, 58, 63(3)States Reorganisation Act, 1956 — Section 110