High Courts13 Sept 1961Allowed
Hiranand Tejumal Vs Commissioner of Sales Tax and Another
Madhya Pradesh High Court · (1962) ILR (MP) 674 : (1961) JLJ 1467 : (1962) 7 MPLJ 61 : (1962) 13 STC 74
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments, 1961
385 judgments · page 7 of 20
High Courts13 Sept 1961Allowed
Mohanlal Hargovind Vs Gram Panchayat and Others
Madhya Pradesh High Court · AIR 1962 MP 136 : (1962) 7 MPLJ 222
Constitution of India, 1950 — Article 276Vindhya Pradesh Gram Panchayat Ordinance, 1949 — Section 37
High Courts12 Sept 1961Dismissed
Radhakishan Chintaman Vs Chapa Bhima and Another
Madhya Pradesh High Court · AIR 1963 MP 139 : (1962) 7 MPLJ 411 : (1962) MPLJ 411
Contract Act, 1872 — Section 23, 72Penal Code, 1860 (IPC) — Section 213
High Courts12 Sept 1961Dismissed
Radhakishan Vs Chapa
Madhya Pradesh High Court · (1962) JLJ 56
Contract Act, 1872 — Section 23, 72Penal Code, 1860 (IPC) — Section 213, 497
High Courts11 Sept 1961Allowed
Engineer and Land Acquisition Officer, City Improvement Trust, Indore Vs Hakimmuddin Alibhai and another
Madhya Pradesh High Court · (1962) MPLJ 313
Criminal Procedure Code, 1898 (CrPC) — Section 417(3)
High Courts11 Sept 1961Allowed
Jiwaji Rao Cotton Mills Ltd. Vs Aman
Madhya Pradesh High Court · (1962) JLJ 26
Madhya Pradesh Municipal Corporation Act, 1956 — Section 127
High Courts11 Sept 1961Allowed
Engineer and Land Acquisition Officer, Indore Vs Hakimuddin
Madhya Pradesh High Court · (1961) JLJ 1448
Criminal Procedure Code, 1898 (CrPC) — Section 417(6)Madhya Bharat Municipalities Act, 1954 — Section 112(7)
High Courts09 Sept 1961
Shyambihari lal Vs Jagannath Prasad
Madhya Pradesh High Court · (1961) JLJ 1338
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 4(g)
High Courts08 Sept 1961Allowed
Nar Singh Vs Nihalkaran
Madhya Pradesh High Court · (1961) JLJ 1443
Madhya Bharat Abolition of Jagirs Act, 1951 — Section 21
High Courts08 Sept 1961Allowed
Nar Singh Kalu Kalota Vs Rao Nihalkaran Raoraja
Madhya Pradesh High Court · AIR 1962 MP 318 : (1962) MPLJ 39
Civil Procedure Code, 1908 (CPC) — Section 38, 47Madhya Bharat Abolition of Jagirs Act, 1951 — Section 21, 4
High Courts08 Sept 1961
Jiwaji Rao Sugar Factory Vs J.M. Benerji
Madhya Pradesh High Court · (1961) JLJ 1461
Limitation Act, 1963 — Article 115Payment of Wages Act, 1936 — Section 15, 22
High Courts08 Sept 1961
Jiwajirao Sugar Company Ltd. Vs J.M. Banerji
Madhya Pradesh High Court · AIR 1962 MP 310 : (1963) ILR (MP) 142 : (1962) 7 MPLJ 343 : (1962) MPLJ 343
Civil Procedure Code, 1908 (CPC) — Section 115, 9Payment of Wages Act, 1936 — Section 15, 22
High Courts08 Sept 1961Allowed
Dr. S.C. Barat and Another Vs Hari Vinayak Pataskar and Others
Madhya Pradesh High Court · AIR 1962 MP 73 : (1962) ILR (MP) 226
Constitution of India, 1950 — Article 226Jabalpur University Act, 1956 — Section 11, 11(2), 34, 48
High Courts08 Sept 1961
Barat, S.C Vs Chancellor, Jabalpur University
Madhya Pradesh High Court · (1961) JLJ 1132
Jabalpur University Act, 1956 — Section 9, 9(2)
High Courts05 Sept 1961Dismissed
Sheikh Monshi Vs Imam Khan
Madhya Pradesh High Court · (1961) JLJ 1431
Madhya Bharat Civil Courts Act, 1949 — Section 15
High Courts05 Sept 1961
Sumer Singh Vs State
Madhya Pradesh High Court · (1964) JLJ 10
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
High Courts01 Sept 1961Dismissed
Manglabai Vs Deorao Gulabrao
Madhya Pradesh High Court · AIR 1962 MP 193 : (1963) MPLJ 878
Hindu Marriage Act, 1955 — Section 10, 10(1)
High Courts31 Aug 1961Dismissed
Baktawar Singh Vs Bheru Singh
Madhya Pradesh High Court · (1963) JLJ 699
Madhya Bharat Zamindari Abolition Act, 1951 — Section 38