High Courts09 Dec 2011
Sh. Gian Chand Vs Smt. Neela Devi and Smt. Chanchla Devi
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0155
Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 942 of 1,570
High Courts09 Dec 2011Dismissed
M/s Devyani Food Industry Pvt. Ltd. Vs State of Himachal Pradesh and Food Inspector, Kullu, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0152
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 13(2), 14A, 17, 17(2)
High Courts09 Dec 2011Dismissed
Sh. Hari Ram Vs Sh. Narpat Ram
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0139
Himachal Pradesh Registration of Money Lenders Act, 1976 — Section 2(9), 3Penal Code, 1860 (IPC) — Section 420
High Courts09 Dec 2011Dismissed
Rajdev Singh Jasrotia Vs State of Himachal Pradesh and Deputy Superintendent of Police, SV and ACB Zone, Chamba, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0110
Central Civil Services (Conduct) Rules, 1964 — Rule 13(1), 14, 3, 3(1)Constitution of India, 1950 — Article 20, 226
High Courts09 Dec 2011
Om Prakash Kharka and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0071
Industrial Disputes Act, 1947 — Section 10, 33C
High Courts09 Dec 2011
Manjeet Kaur, Naresh Kumar and Deepak Kumar Vs State of Himachal Pradesh and The Director of Elementary Education, Shimla, Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0034
High Courts09 Dec 2011Dismissed
State of Himachal Pradesh Vs Ravinder Kumar @ Sonu
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 323, 324
High Courts09 Dec 2011Dismissed
State of Himachal Pradesh Vs Gulsher
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts09 Dec 2011Allowed
Jagdish Chand and Others Vs Braham Dass alias Brahmu and Ors
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0009
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Constitution of India, 1950 — Article 227
High Courts09 Dec 2011
Devi Chand and Nanak Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0007
High Courts09 Dec 2011Dismissed
Rahul Chauhan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 379, 420, 467, 468, 471
High Courts09 Dec 2011Dismissed
Mohd. Quarban Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 438Motor Vehicles Act, 1988 — Section 181, 187Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts08 Dec 2011
Shashi Kiran Sharma Vs State of Himachal Pradesh, Director of Higher Education Shimla and Deputy Director of Higher Education Dharamshala District Kangra, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0386
High Courts08 Dec 2011Dismissed
Smt. Nirmala Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0361
Central Civil Services (Pension) Rules, 1972 — Rule 26(1), 29, 29(2), 49, 50
High Courts08 Dec 2011Dismissed
Smt. Rattani Devi Vs State of H.P. and Smt. Bimla Devi
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0358
High Courts08 Dec 2011Dismissed
Lok Pal Dutt Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0356
Himachal Pradesh Municipal Corporation Act, 1994 — Section 306(8)
High Courts08 Dec 2011
Bhagat Singh Vs Himachal Pradesh Takniki Shiksha Board, Dharamshala, District Kangra, H.P. and Shri Sunil Kumar Deputy Secretary, H.P. Takniki Shiksha Board Dharamshala, District Kangra, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0355
High Courts08 Dec 2011
K.C. Rana (Kalyan Chand Rana) Vs The State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0346
High Courts08 Dec 2011Allowed
Executive Engineer, TLSC (BCB) Slapper, Mandi, H.P. Vs Nika and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0268
Land Acquisition Act, 1894 — Section 4
High Courts08 Dec 2011
Hardev Chand Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0261
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54